Manoj.A.M vs Mithra Chandran
2024 Latest Caselaw 12750 Ker

Kerala High Court

Manoj.A.M vs Mithra Chandran on 21 May, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

RP No.483/2024                                   1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                          THE HONOURABLE MR.JUSTICE N.NAGARESH
                                           &
                        THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
                 Tuesday, the 21st day of May 2024 / 31st Vaisakha, 1946
                        RP NO. 483 OF 2024 IN OP (FC) 201/2023(R)

   REVIEW PETITIONER/RESPONDENT:


          MANOJ.A.M, AGED 46 YEARS, S/O.A.R.MANI,
          AYYANCHIRA HOUSE, A.M.R.A.-74, 351307, AUTOMOBILE ROAD,
          MAMANGALAM, PALARIVATTOM P.O, ERNAKULAM, PIN - 682 025.

   RESPONDENT/PETITIONER:

          MITHRA CHANDRAN, W/O. MANOJ MANI, DEEPTHICIRIL VEEDU,
          MANAKKALA P.O, THUVAYOOR NORTH MURI, ERATHU VILLAGE,
          ADOOR TALUK, PATHANAMTHITTA, PIN - 691 551.


        Review Petition praying inter alia that in the circumstances stated
   in the affidavit filed along with the RP the High Court be pleased to pass
   an order reviewing the judgment dated 05/05/2023 in OP(FC) No. 201 of 2023
   by deleting the direction to "decide OP(G&W) No. 38/2020 on merits".

        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of RP, this Court's judgment dated
   05/05/2023 in OP(FC) No. 201/2023 and upon hearing the arguments of M/S.
   M.R.ANISON, V.BHARGAVI (PANANGAD) & P.A.RINUSA, Advocates for the review
   petitioner in RP/respondent in OP(FC) and of SMT.GEETHA JOB (OZHUKAYIL),
   Advocate for the respondent in RP/petitioner in OP(FC), the court passed
   the following:

                                          ORDER

The parties are intending to explore the possibility of settlement

through mediation.

The parties shall appear before us on 03/06/2024 at 1:30 p.m along

with their children.

Sd/- N.NAGARESH JUDGE

Sd/- SOPHY THOMAS JUDGE

21-05-2024 /True Copy/ Deputy Registrar