P.A. Nizar vs Food Safety Standards Authority Of ...
2024 Latest Caselaw 12748 Ker

Kerala High Court

P.A. Nizar vs Food Safety Standards Authority Of ... on 21 May, 2024

Author: V.G.Arun

Bench: V.G.Arun

WA No.707/2023                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                    THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                          &
                          THE HONOURABLE MR.JUSTICE V.G.ARUN
              Tuesday, the 21st day of May 2024 / 31st Vaisakha, 1946
                                 WA NO. 707 OF 2023
       AGAINST JUDGMENT DATED 22/02/2023 IN WP(C) 15880/2021 OF THIS COURT
   APPELLANTS(PETITIONERS IN THE W.P.(C)):

      1. P.A. NIZAR, PALACHUVATTIL HOUSE, KAKKANAD WEST P.O. COCHIN -682030

    AND ANOTHER.

    BY ADV.SRI. PREMJIT NAGENDRAN

   RESPONDENTS(RESPONDENTS IN THE W.P.(C)):

      1. FOOD SAFETY STANDARDS AUTHORITY OF INDIA FDA BHAVAN, KOTLA ROAD, NEW
         DELHI 110002, REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER

    AND 2 OTHERS.

    BY STANDING COUNSEL SMT.CHITHRA P GEORGE FOR R1

    ADDITIONAL DIRECTOR GENERAL OF PROSECUTION & ADDITIONAL STATE PUBLIC
    PROSECUTOR SRI. GRASHIOUS KURIAKOSE AND SENIOR PUBLIC PROSECUTOR
    SRI.C.K.SURESH FOR R2 & R3

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay all further proceedings pursuant to Exhibit P-5 pending disposal
   of the writ appeal.
        This Writ Appeal again coming on for orders on 21/05/2024 upon
   perusing the appeal memorandum and this court's order dated 04/10/2023,
   the court on the same day passed the following:
                                      ORDER

Post on 24.06.2024.

Interim Order is extended till then.

Sd/- A.J.DESAI, CHIEF JUSTICE

Sd/- V.G.ARUN, JUDGE

21-05-2024 /True Copy/ Assistant Registrar