Abdul Basheer Kedumoole vs Union Of India
2024 Latest Caselaw 12747 Ker

Kerala High Court

Abdul Basheer Kedumoole vs Union Of India on 21 May, 2024

Author: T.R.Ravi

Bench: T.R.Ravi

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
        TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                       WP(C) NO. 12891 OF 2024
PETITIONER:

            ABDUL BASHEER KEDUMOOLE
            AGED 39 YEARS
            S/O IBRAHIM, KUNNAPILLY (H), CSEZ P.O.
            CHITTATHUKARA, KAKANAD, PIN - 682 037
            BY ADVS.
            C.R.SIVAKUMAR
            S.SOORYA GAYATHRY
            BINI KRISHNA
            SUBHAJA P.
            HARI R.
RESPONDENTS:

    1       UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HOME AFFAIRS, NEW DELHI, PIN - 110 001
    2       RESERVE BANK OF INDIA
            REP BY GENERAL MANAGER BANERJI ROAD ERNAKULAM NORTH,
            POST BOX NO. 3065 KOCHI, PIN - 682 018
    3       CYBER POLICE STATION KASHMIR ZONE
            SRINAGAR, 3RD FLOOR PS SHERGARI COMPLEX,
            SRINAGAR, PIN - 190 001
    4       THE STATE POLICE CHIEF
            POLICE HEADQUARTERS, VAZHUTHACAUD,
            THIRUVANANTHAPURAM, KERALA, PIN - 695 010
    5       THE STATION HOUSE OFFICER
            CYBER CRIME POLICE STATION KOCHI CITY, EXPRESS WAY
            ROAD, OPPOSITE FOUR POINTS HOTEL BY SHERATON,
            INFOPARK PO, PIN - 682 042
    6       PAYTM PAYMENTS BANK LIMITED
            REP. BY ITS NODAL OFFICER, V J TOWERS, A-6,
            SECTOR 125 NOIDA, UTTAR PRADESH, PIN - 201 303
    7       RESERVE BANK OF INDIA
            CENTRAL VISTA, SECTOR 17, CHANDIGARH, PIN - 160 017


            SRI. V. GIRISH KUMAR. CGC.
    THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) No.12891 of 2024
                                      2




                                T.R.RAVI.J
             -------------------------------------------------------
                        WP(C) No.12891 of 2024
           --------------------------------------------------------
                Dated this the 21st day of May, 2024


                               JUDGMENT

When the case is taken up today, it is submitted

that the matter has become infructuous.

The writ petition is hence dismissed as infructuous.

Sd/-

T.R.RAVI

JUDGE sn