Shiju vs Joshy
2024 Latest Caselaw 12746 Ker

Kerala High Court

Shiju vs Joshy on 21 May, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

OP(C) No.1062/2024                                 1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                          THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
                     Tuesday, the 21st day of May 2024 / 31st Vaisakha, 1946
                                      OP(C) NO. 1062 OF 2024

              EP 133/2019 IN OS 479/2004 OF PRINCIPAL MUNSIFF COURT, KOCHI

   PETITIONER/JUDGMENT DEBTORS 2 AND 3:

      1. SHIJU, AGED 47 YEARS, SON OF MR. SUGATHAN, KALATHARA PARAMBU,
         KACHERIPADY DESOM, PALLURTHY (PO) VILLAGE, KOCHI, ERNAKULAM, PIN -
         682006
      2. SIVARAJAN, AGED 62 YEARS, SON OF MR. MADHAVAN, KALATHARA PARAMBU,
         KACHERIPADY DESOM, PALLURTHY (PO) VILLAGE, KOCHI, ERNAKULAM, PIN -
         682006

   RESPONDENTS/DECREE HOLDER & JUDGMENT NO.1:

      1. JOSHY, AGED 58 YEARS, SON OF KALATHARAVEETTIL CHEERAN, KALATHARA
         PARAMBU, KACHERIPADY DESOM, PALLURTHY (PO) VILLAGE, KOCHI,
         ERNAKULAM, PIN - 682006
      2. THANKAMANI, AGED 63 YEARS, SON OF MR. SUGATHAN, KALATHARA PARAMBU,
         KACHERIPADY DESOM, PALLURTHY (PO) VILLAGE, KOCHI, ERNAKULAM, PIN -
         682006


        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in Execution Petition No.133 of 2019 in Original
   Suit No.479 of 2004 on the files before the Principal Munsiff's Court,
   Kochi, pending disposall of the above original petition.


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP(C) and upon hearing the arguments of
   M/S.SHAJI CHIRAYATH, JIJI M. VARKEY, M.K.SAFEELA BEEVI, SAVITHA
   GANAPATHIYATAN & M.M.SHAJAHAN, Advocates for the petitioners, the court
   passed the following:

                                              ORDER

Admit.

Issue notice to respondents as well as to the counsel for respondents at the trial court.

Post on 24.6.2024.

Till then, all further proceedings in EP No.133/2019 in OS No.479/2004 on the file of Munsiff's Court, Kochi, shall stand stayed.

Sd/- DR. KAUSER EDAPPAGATH, JUDGE

21-05-2024 /True Copy/ Assistant Registrar