Addl.P2.Smt.Juvairy Salam vs M/S. Prasanthi Cashew (P) Ltd. No.21
2024 Latest Caselaw 12743 Ker

Citation : 2024 Latest Caselaw 12743 Ker
Judgement Date : 21 May, 2024

Kerala High Court

Addl.P2.Smt.Juvairy Salam vs M/S. Prasanthi Cashew (P) Ltd. No.21 on 21 May, 2024

Author: V.G.Arun

Bench: V.G.Arun

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
              THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                    &
                    THE HONOURABLE MR.JUSTICE V.G.ARUN
           Tuesday, the 21st day of May 2024 / 31st Vaisakha, 1946
                              WA NO. 521 OF 2024
        AGAINST ORDER DATED 23/02/2024 IN RP 1047/2023 OF THIS COURT
APPELLANT(S)/2ND REVIEW PETITIONER:

  1. ADDL.P2.SMT.JUVAIRY SALAM AGED 59 YEARS W/O LATE A. ABDUL SALAM,
     KANKATHUMUKKU, KAITHAVARAM BUNGLOW, THIRUMULLAVARAM P.O., KOLLAM ,
     PIN- 691012, PIN - 691012
  2. ADDL.P3.FATHIMA NIYAZ AGED 38 YEARS D/O. LATE A. ABDUL
     SALAMKAITHAVARAM BUNGALOW, THIRUMULLAVARAM P.O., KOLLAM - 691 012,
     PRESENTLY KAIKARA HOUSE, MUSALIYAR NAGAR - 20, KILIKOLOOR P.O,
     KOLLAM, PIN - 691004, PIN - 691004
  3. ADDL.P4.SMT.AMINA AADHIL AGED 35 YEARS D/O. LATE A. ABDUL SALAM AGED
     35 YEARS, KAITHAVARAM BUNGALOW, THIRUMULLAVARAM P.O.,KOLLAM - 691
     012, PRESENTLY KAIKARA BUNGLOW, S-320,SREEPURAM ROAD, POOJAPPURA
     P.O.,THIRUVANANTHAPURAM DISTRICT, PIN - 695012, PIN - 695012
  4. ADDL.P5.SMT.AYSHA SALAM S. AGED 33 YEARS D/O. LATE A. ABDUL SALAM
     KAITHAVARAM BUNGALOW, THIRUMULLAVARAM P.O.,KOLLAM - 691 012,
     PRESENTLY ASNA, KB NAGAR - 118, MADAN NADA, THEKKEVILA, KOLLAM, PIN
     - 691016, PIN - 691016
  5. ADDL.P6.SMT.KHADEEJA SALAM AGED 30 YEARS D/O. LATE A. ABDUL SALAM,
     KAITHAVARAM BUNGALOW,THIRUMULLAVARAM P.O.,KOLLAM., PIN - 691012 ADDL
     P2 TO ADDL P6 LEGAL HEIRS OF DECEASED PETITIONER ARE IMPLEADED AS
     ADDL.P2 TO ADDL.P6 AS PER ORDER DATED 18.01.2024 IN I.A.-1/2024 IN
     RP NO.1047/2023 IN WP(C)11843/2015., PIN - 691012

BY ADVS.M/S.BABU THOMAS K, MARYKUTTY BABU & DRISYA DILEEP

RESPONDENT(S)/RESPONDENT NO.1:

  1. M/S. PRASANTHI CASHEW (P) LTD. NO.21 PRASANTHI NAGAR, MANGAD,
     KOLLAM, REPRESENTED BY ITS MANAGING DIRECTOR, B. MOHANACHANDRAN
     NAIR, PIN - 691015
  2. THE DISTRICT COLLECTOR OFFICE OF THE DISTRICT COLLECTOR,
     COLLECTORATE, KOLLAM, PIN - 691013
  3. THE ADDITIONAL TAHSILDAR OFFICE OF THE TAHSILDAR, KOLLAM, PIN -
     691001
  4. THE VILLAGE OFFICER PERINAD VILLAGE, KOLLAM, PIN - 691101

BY ADV. N.D. PREMACHANDRAN FOR R1

GOVERNMENT PLEADER FOR R2 TO R4

     This Writ Appeal coming on for orders on 21/05/2024 upon perusing
the appeal memorandum, the court on the same day passed the following:
                                 A. J. Desai, C.J.
                                          &
                                   V.G. Arun, J.
                  =-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=
                              W.A.No.521 of 2024
                    ---------------------------------------------
                    Dated this the 21st day of May 2024


                                       ORDER

A.J. Desai, C.J.

Admit. Adv.N.D.Premachandran takes notice for the first

respondent. Learned Government Pleader takes notice for respondents

2 to 4.

There will be a stay against implementation and execution of the

impugned judgment in W.P.(C) No.11843 of 2015, as well as the order

dated 23/02/2024 passed in RP No.1047/2023, with respect to the

properties of the appellants, except the property purchased in auction by

the original petitioners in W.P.(C) No.11843/2015.

Sd/-

A. J. Desai Chief Justice

Sd/-