Sajna vs Sub Collector
2024 Latest Caselaw 12741 Ker

Kerala High Court

Sajna vs Sub Collector on 21 May, 2024

Author: P Gopinath

Bench: P Gopinath

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
        TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                         WP(C) NO. 1163 OF 2016
PETITIONER/S:

            SAJNA,
            AGED 34 YEARS
            D/O. AYSHA BEEVI, HASEENA MANSIL, POMKUNNAM,
            KONJIRA P.O., KARIMONKODU, PALODU, THIRUVANANTHAPURAM
            BY ADV SYAM J SAM


RESPONDENT/S:
     1     SUB COLLECTOR,
           THIRUVANANTHAPURAM, (MAINTENANCE TRIBUNAL).695001
     2     DISTRICT COLLECTOR,
           THIRUVANANTHAPURAM.
            (MAINTENANCE APPELLATE TRIBUNAL) 695001
     3     VILLAGE OFFICER,
           VILLAGE OFFICE, PANGODE, THIRUVANANTHAPURAM695 001
     4     AVVA UMMAL,
           KADIRIYA, MAHAL, KUNNUVILA, MANGALAPURAM, THONAKKAL,
           THIRUVANANTHAPURAM.695 001
     5     AISHABEEVI.A, ( SOUGHT TO BE IMPLEADED )
           KK HOUSE,ANJANAKUZHIKKARA,MAILAMMOODU, PANGODU,
           ( SOUGHT TO BE IMPLEADED)
     6     NUJUMUDEEN.E, ( SOUGHT TO BE IMPLEADED )
           NAZILAMANZIL,ULIYAMKODE,PANGODU P.O,
            ( SOUGHT TO BE IMPLEADED )
     7     BEENA BEEVI.A ,( SOUGHT TO BE IMPLEADED )

            W/ONIZARUDEEN,VADAKKEVILA VEEDU,KOCHUVILA
            PO,PERINGAMALA, ( SOUGHT TO BE IMPLEADED)
    8       NUSAIFA BEEVI.A, ( SOUGHT TO BE IMPLEADED )
            NAIZAM MANZIL,KATTAKKALIL,DAIVAPURA PO, PERINGAMALA,
            ( SOUGHT TO BE IMPLEADED )
    9       SULFA BEEVI.A ,( SOUGHT TO BE IMPLEADED )
            AMEER MANZIL, KARIMANKODE PO,PALODE,
            ( SOUGHT TO BE IMPLEADED )
    10      SAINULABDHEEN .E, ( SOUGHT TO BE IMPLEADED )
            KIZHAKKUMKARA,PUTHEN VEEDU, KARIMANKODE PO,PALODE,
            ( SOUGHT TO BE IMPLEADED )
    11      SHIHABUDHEEN E ,( SOUGHT TO BE IMPLEADED )
            KK HOUSE, KARIMANKODE PO,PALODE,
            ( SOUGHT TO BE IMPLEADED )
 WP(C) NO. 1163 OF 2016          2



    12    FASALUDHEEN .E, ( SOUGHT TO BE IMPLEADED )
          BLOCK NUMBER 499, VATTAKARICKAKAM,PO
          ( SOUGHT TO BE IMPLEADED)

    13    NAJMA BEEVI.A, ( SOUGHT TO BE IMPLEADED )
          W/O HUSSAIN, KADHIRIYA MAHAL,KUNNUVILA,THONNAKKAL
          PO,MANGALAPURAM ( SOUGHT TO BE IMPLEADED)
          BY ADVS.
          SRI.NOORJI NOUSHAD
          No Advocate
          NOORJI NOUSHAD




          SMT. THUSHARA JAMES (SR GP)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 1163 OF 2016              3



                                  JUDGMENT

When this matter is taken up for consideration today,

learned counsel appearing for the petitioner submits that the writ

petition is not pressed. Accordingly, the writ petition is

dismissed as not pressed.

Sd/-

GOPINATH P. JUDGE ajt

APPENDIX OF WP(C) 1163/2016

PETITIONER EXHIBITS P1 : COPY OF THE ORDER PASSED BY THE 1ST RESPONDENT.

P2 : COPY OF THE ORDER PASSED BY THE 2ND RESPONDENT.

P3 : COPY OF THE REPRESENTATION GIVEN TO THE 2ND RESPONDENT.