Abel V-Zac India Private Limited vs A.P Kesavadev
2024 Latest Caselaw 12712 Ker

Kerala High Court

Abel V-Zac India Private Limited vs A.P Kesavadev on 21 May, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

          THE HONOURABLE DR. JUSTICE    KAUSER EDAPPAGATH

     TUESDAY, THE 21ST DAY OF MAY   2024 / 31ST VAISAKHA, 1946

                       OP(C) NO. 838 OF 2024

      IN IA 2/2023 IN CS NO.39 OF 2023 OF ASSISTANT SESSIONS
      COURT/PRINCIPAL SUB COURT / COMMERCIAL COURT, PALAKKAD

PETITIONER/PETITIONER/PLAINTIFF:

           ABEL V-ZAC INDIA PRIVATE LIMITED
           (FORMERLY KNOWN AS ABEL V-ZAC GARMENT MANUFACTURERS
           INDIA PRIVATE LIMITED), KMS COMPLEX, CHEDAYANKALAI,
           NEAR FEDERAL BANK, KANJIKODE WEST, PALAKKAD - 678632,
           REPRESENTED BY ITS MANAGING DIRECTOR, ISSAC VARGHESE,
           AGED 53 YEARS, S/O T.N VARGHESE, THANIKKAL HOUSE, HILL
           VIEW NAGAR, KANJIKODE WEST P.O, PALAKKAD DISTRICT,
           PIN - 678623
           BY ADV AAMIR SOHRAB M. M.

RESPONDENT/RESPONDENT/DEFENDANT:

           A.P KESAVADEV
           AGED 53 YEARS, S/O MADHAVAN NAMBOOTHIRI, PROPRIETOR,
           DEVA BUILDERS, CONSTRUCTION & DESIGNERS, RESIDING AT
           SUKESHITHAM, KONGAD - I VILLAGE, PALAKKAD DISTRICT,
           PIN - 678631

     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 21.05.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) 838/2024
                                 -2-


                            JUDGMENT

This Original Petition has been filed for an expeditious

disposal of I.A No.2/2023 in Commercial Suit No.39/2023

pending on the file of Principal Sub Court, Palakkad.

2. I have called for a report from the learned Sub

Judge, who reported that I.A could be disposed of within a

period of 15 days from 11.06.2024.

Hence, this Original Petition is disposed of, with a

direction to the learned Sub Judge to dispose of I.A

No.2/2023 in Commercial Suit No.39/2023 within a period of

15 days from 11.06.2024.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE

JS OP(C) 838/2024

APPENDIX OF OP(C) 838/2024

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE PLAINT IN C.S NO. 39/2023 BEFORE THE HON'BLE COMMERCIAL COURT, PALAKKAD, DATED 14.12.2023, Exhibit P2 A TRUE COPY OF I.A NO. 2/2023 FILED BY THE PETITIONER IN C.S NO. 39/2023 PENDING BEFORE THE HON'BLE COMMERCIAL COURT, PALAKKAD, DATED 16.12.2023 Exhibit P3 A TRUE COPY OF THE OBJECTION/COUNTER STATEMENT AGAINST EXHIBIT P2 INTERLOCUTORY APPLICATION, DATED 14.02.2024 Exhibit P4 A TRUE COPY OF THE WRITTEN STATEMENT FILED BY THE RESPONDENT IN C.S NO. 39/2023 PENDING BEFORE THE HON'BLE COMMERCIAL COURT, PALAKKAD, DATED 04.03.2024