Krishnankutty P vs State Of Kerala
2024 Latest Caselaw 12706 Ker

Kerala High Court

Krishnankutty P vs State Of Kerala on 21 May, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                        PRESENT
          THE HONOURABLE MR.JUSTICE N.NAGARESH
 TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                WP(C) NO. 38161 OF 2023
PETITIONER:

         KRISHNANKUTTY P
         AGED 83 YEARS, S/O PONNU, PILANGAD HOUSE,
         KOTTEKAD, PALAKKAD, PIN - 678 732.

         BY ADVS.
              A.R.GANGADAS
              K.R.RAJKUMAR

RESPONDENTS:

    1    STATE OF KERALA
         REPRESENTED BY THE SECRETARY,
         SOCIAL JUSTICE DEPARTMENT, SECRETARIAT,
         THIRUVANANTHAPURAM, PIN - 695 001.

    2    THE DISTRICT COLLECTOR
         CIVIL STATION, PALAKKAD, PIN - 678 001.

    3    REVENUE DIVISIONAL OFFICER
         REVENUE DIVISIONAL OFFICE, PARAKKUNNAM,
         VIDYUT NAGAR, PALAKKAD, PIN - 678 001.

    4    THE DEPUTY COLLECTOR (LA)
         PALAKKAD - KOZHIKODE GREENFIELD HIGHWAY
         PROJECT, UDAYA TOWERS, NEAR RAPPADI AUDIRORIUM,
         WEST FORT ROAD, PALAKKAD, PIN - 678 001.

    5    THE PRESIDING OFFICER
         MAINTENANCE TRIBUNAL, REVENUE DIVISIONAL
         OFFICE, PARAKKUNNAM, VIDYUT NAGAR, PALAKKAD,
         PIN - 678 001.

    6    GIREESH KUMAR K
         S/O KRISHNANKUTTY P, PILANGAD HOUSE,
         KOTTEKKAD, PALAKKAD, PIN - 678 732.
 W.P.(C) No.38161 of 2023
                             :2:


    7      BIJU K B
           AGED 43 YEARS, S/O BALAKRISHNAN, KIZHAKKE PURA,
           MANAKKAM PADOM, KINAVELLORE P.O., PARALI,
           PALAKKAD, PIN - 678 612.

    8      BABUMON K B
           AGED 46 YEARS, S/O BALAKRISHNAN,KIZHAKKE PURA,
           MANAKKAM PADOM, KINAVELLORE P.O., PARALI,
           PALAKKAD, PIN - 678 612.

           BY ADV
                K.RAVI (PARIYARATH), FOR R6
                S.GOPINATHAN, SENIOR GOVERNMENT PLEADER,
           FOR R1 TO R5

     THIS WRIT PETITION (CIVIL) HAVING COME UP         FOR
ADMISSION ON 21.05.2024, THE COURT ON THE SAME         DAY
DELIVERED THE FOLLOWING:
 W.P.(C) No.38161 of 2023
                                 :3:



                           JUDGMENT

Dated this the 21st day of May, 2024

The prayer of the petitioner is to direct the 5 th

respondent-Presiding Officer, Maintenance Tribunal to

consider and pass orders on Exts.P1 and P2. The

Maintenance Tribunal has already passed orders on Exts.P1

and P2, which are under challenge in WP(C) No.11628 of

2024, wherein the petitioner is a party.

In the circumstances, the writ petition is dismissed

as infructuous. The petitioner will be at liberty to raise all his

contentions for or against the order of the Tribunal, in

WP(C).No.11628 of 2024.

Sd/-

N. NAGARESH JUDGE AMR