Karuppan vs State Of Kerala
2024 Latest Caselaw 12698 Ker

Kerala High Court

Karuppan vs State Of Kerala on 21 May, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                  THE HONOURABLE MR.JUSTICE N.NAGARESH
         TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                        WP(C) NO. 14681 OF 2024
PETITIONERS:

     1       KARUPPAN,
             AGED 73 YEARS
             S/O.AYYAPPAN, POOVATHINGAL HOUSE, EZHAKKAD P.O,
             PALAKKAD DISTRICT, PIN - 678631
     2       P.T. AANDAVAN,
             AGED 75 YEARS
             S/O.THEETHI, PUTHENPURA HOUSE,
             THENOOR P.O, PALAKKAD DISTRICT, PIN - 678612
     3       VARIJAKSHAN,
             AGED 65 YEARS
             S/O.RAMASWAMI, PALACHIRAKALAM VEEDU,
             VENGODI P.O, PALAKKAD DISTRICT, PIN - 678622

             BY ADV NIREESH MATHEW


RESPONDENTS:

     1       STATE OF KERALA,
             REPRESENTED BY SECRETARY, TAXES (A) DEPARTMENT,
             GOVT. SECRETARIAT, THIRUVANANTHAPURAM,
             PIN - 695001
     2       THE EXCISE COMMISSIONER,
             COMMISSIONERATE OF EXCISE,
             EXCISE HEAD QUARTERS, NANDAVANAM,
             THIRUVANANTHAPURAM, PIN - 695033
     3       THE DEPUTY COMMISSIONER OF EXCISE,
             EXCISE DIVISION OFFICE, EXCISE TOWER,
             DURGA NAGAR, KONOTHUPARAMBU,
             PALAKKAD, PIN - 678001
     4       THE DISTRICT COLLECTOR & DISTRICT MAGISTRATE,
             KENATHUPARAMBU, KUNNATHURMEDU,
             PALAKKAD, PIN - 678013
     5       THE DISTRICT POLICE CHIEF,
             YAKKARA ROAD, NEAR KSRTC BUS STAND,
             PALAKKAD, PIN - 678014
 WP(C) No.14681 Of 2024
                            2




    6    THE STATION HOUSE OFFICER,
         KONGAD POLICE STATION, KUMBARATHARA,
         KONGAD,PALAKKAD, PIN - 678631
    7    THE CIRCLE INSPECTOR OF EXCISE,
         EXCISE CIRCLE OFFICE, EXCISE TOWER,
         DURGA NAGAR, KONOTHUPARAMBU,
         PALAKKAD, PIN - 678001
    8    THE CHIEF SECRETARY ,
         GOVT. OF KERALA, GOVT.
         SECRETARIAT,THIRUVANANTHAPURAM,
         PIN - 695001

         SRI.BINOY DAVIS-GOVERNMENT PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP   FOR
ADMISSION ON 21.05.2024, THE COURT ON THE SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) No.14681 Of 2024
                               3




                         JUDGMENT

Dated this the 21st day of May, 2024

Counsel for the petitioners submits that the writ petition

has become infructuous due to subsequent events.

Recording the said submission, the writ petition is

dismissed as infructuous.

Sd/-

N.NAGARESH JUDGE hmh