O. Prasanthan vs The District Collector
2024 Latest Caselaw 12686 Ker

Kerala High Court

O. Prasanthan vs The District Collector on 21 May, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT
         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                   WP(C) NO. 24290 OF 2017
PETITIONERS:

    1    O. PRASANTHAN
         AGED 43 YEARS, S/O.BHASKARAN NAIR,RESIDING AT
         AMBADI, CHELLANNUR P.O, KOZHIKODE DISTRICT
    2    PAVITHRAN CHERUVOTTULLIYIL
         AGED 45 YEARS, S/O.KANARAN,RESIDING AT CHERUVOTTILY
         KAKKUR P.O, NANMINDA, KOZHIKODE DISTRICTRERPESENTED
         BY HIS POWER OF ATTORNEY HOLDER O.PRASANTHAN,AGED 43
         YEARS, S/O. BHASKARAN NAIR,RESIDING AT AMBADI,
         CHELLANNUR P.O, KOZHIKODE DISTRICT.
         BY ADVS.
         SRI.T.KRISHNANUNNI (SR.)
         SRI.P.ABDUL RAZAK
         SRI.R.NIKHIL


RESPONDENTS:

    1    THE DISTRICT COLLECTOR
         KOZHIKODE,CIVIL STATION,ERANHIPALAM,
         KOZHIKODE 600 001
    2    THE REVENUE DIVISIONAL OFFICER
         KOZHIKODE,CIVIL STATION, ERANHIPALAM,
         KOZHIKODE 600 001
    3    THE TAHZILDAR
         KOZHIKODE, CIVIL STATION,ERANHIPALAM,
         KOZHIKODE 600 001
    4    THE VILLAGE OFFICER
         CHELLANNUR, OFFICE OF THE VILLAGE OFFICER
         CHELANNUR, KOZHIKODE 673 716
    5    HINDUSTAN PETROLEUM CORPORATION LTD
         REPRESENTED BY ITS MANAGERHPCL KOZHIKODE RETAIL
         REGIONAL OFFICE,ELATHUR, KOZHIKODE 673 023
    6    SRI PRAMOD
         CHATHANATTU THAZHAM HOUSE,KAKKUR P.O, NANMINDA,
         KOZHIKODE 673 613
         BY ADVS.
         SRI.M.GOPIKRISHNAN NAMBIAR
 WP(C)No.24290/2017
                              ..2..


          SRI.K.M.FIROZ
          SRI.P.GOPINATH
          SRI.K.JOHN MATHAI
          SRI.JOSON MANAVALAN
          SRI.KURYAN THOMAS
          SRI.PAULOSE C. ABRAHAM
          SMT.M.SHAJNA
          SRI.B.S.SYAMANTAK, GP



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C)No.24290/2017
                             ..3..


                 P.V.KUNHIKRISHNAN, JUDGE
            =========================
                 W.P(C) No.24290 of 2017
           ==========================
            Dated this the 21st day of May, 2024

                        JUDGMENT

The learned counsel for the petitioners submitted

that the prayers in this writ petition are infructuous.

Recording the afore submission, this writ petition is

dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE ACR