Abhijith B vs The State Of Kerala
2024 Latest Caselaw 12684 Ker

Kerala High Court

Abhijith B vs The State Of Kerala on 21 May, 2024

Author: Sathish Ninan

Bench: Sathish Ninan

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
           THE HONOURABLE MR. JUSTICE SATHISH NINAN
    TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                    WP(C) NO. 7228 OF 2018
PETITIONERS:

    1     ABHIJITH B. (MINOR)
          FIRST YEAR STUDENT, HIGHER SECONDARY COURSE
          [COMPUTER SCIENCE (05)], THIRUMALA DEVASWOM HIGHER
          SECONDARY SCHOOL, ALAPPUZHA - 688 011 REPRESENTED BY
          ITS HIS FATHER AND GUARDIAN, BABURAJ G.
    2     SUHAIL S. (MINOR)
          FIRST YEAR STUDENT, HIGHER SECONDARY COURSE
          [COMMERCE (39)], THIRUMALA DEVASWOM HIGHER SECONDARY
          SCHOOL, ALAPPUZHA - 688 011 REPRESENTED BY ITS HIS
          FATHER AND GUARDIAN,SUDHEER S.
          BY ADVS.
          SRI.K.JAJU BABU (SR.)
          SRI.BRIJESH MOHAN
          KUM.NEETU VINOD


RESPONDENTS:

    1     THE STATE OF KERALA
          REPRESENTED BY SECRETARY TO GOVERNMENT OF KERALA,
          GENERAL EDUCATION DEPARTMENT, GOVERNMENT
          SECRETARIAT, THIRUVANANTHAPURAM - 695 001
    2     THE DIRECTOR OF HIGHER SECONDARY EDUCATION
          DIRECTORATE OF HIGHER SECONDARY EDUCATION, SANTHI
          NAGAR, THIRUVANANTHAPURAM - 695 001
    3     THE CORPORATE MANAGER, THIRUMALA DEVASWOM HIGHER
          SECONDARY SCHOOL
          THURAVUR, ALAPPUZHA - 688 011
    4     THE PRINCIPAL
          THIRUMALA DEVASWOM HIGHER SECONDARY SCHOOL,THURAVUR,
          ALAPPUZHA - 688 011
 WPC No.7228 of 2018
                                    -: 2 :-


             BY ADVS.
             SRI.S.P.ARAVINDAKSHAN PILLAY
             SRI.S.A.ANAND
             SMT.L.ANNAPOORNA
             SRI.K.A.BALAN
             SRI.PETER JOSE CHRISTO
             SMT.K.N.REMYA
             SMT.N.SANTHA
             SRI.V.VARGHESE
             SRI.BIJOY CHANDRAN-SR.GP


       THIS     WRIT    PETITION    (CIVIL)   HAVING   COME   UP    FOR
ADMISSION      ON     21.05.2024,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
                     Sathish Ninan, J.
             ==============================
                 W.P(C) No.7228 of 2018
             ==============================
          Dated this the 21st day of May, 2024

                             JUDGMENT

The learned counsel for the petitioners

submits that this writ petition has become

infructuous.

The said submission is recorded.

Writ petition is dismissed as infructuous.

Sd/-

Sathish Ninan, Judge SVP