Jaison C P vs Icici Bank Limited
2024 Latest Caselaw 12682 Ker

Kerala High Court

Jaison C P vs Icici Bank Limited on 21 May, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                        PRESENT
          THE HONOURABLE MR.JUSTICE N.NAGARESH
 TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                 WP(C) NO. 6467 OF 2024
PETITIONER:

         JAISON C P
         AGED 49 YEARS, S/O POULOSE,
         CHUNDAPARAMBIL HOUSE, THUMBOOR P.O,
         THRISSUR, KERALA, PIN - 680 662.

         BY ADVS.
              G.HARIHARAN
              PRAVEEN.H.(K/1441/2002)
              K.S.SMITHA(K/106/2012)
              B.R.SINDU(K/632/2002.)
              V.R.SANJEEV KUMAR(K/000741/2017)
              V.ROHITH(K/000324/2024)
              AFNA V.P.(K/0128/2024)

RESPONDENT:

         ICICI BANK LIMITED,
         WEST FORT TOWER, WEST FORT JUNCTION,
         THRISSUR, KERALA, PIN - 680 004.

         BY ADVS.
              LAL K.JOSEPH
              T.A.LUXY
              SURESH SUKUMAR
              P.MURALEEDHARAN (THURAVOOR)
              ANZIL SALIM
              SANJAY SELLEN

     THIS WRIT PETITION (CIVIL) HAVING COME UP       FOR
ADMISSION ON 21.05.2024, THE COURT ON THE SAME       DAY
DELIVERED THE FOLLOWING:
 WP(C)No. 6467 of 2024
                             :2:




                        JUDGMENT

Dated this the 21st day of May, 2024

Counsel on either side submit that the disputes

between the parties have been settled.

In view of the above, no further orders are

necessary in the writ petition. The writ petition is therefore

disposed of recording the submission made on behalf of the

parties.

Sd/-

N. NAGARESH AMR JUDGE

APPENDIX OF WP(C) 6467/2024

PETITIONER'S EXHIBITS

Exhibit P1 THE TRUE PHOTOCOPY OF THE REGISTRATION CERTIFICATE OF THE VEHICLE NUMBERED KL-45-V-6240.

Exhibit P2 THE TRUE PHOTOCOPY OF THE REGISTRATION CERTIFICATE OF THE VEHICLE NUMBERED KL-45-V-6263.

Exhibit P3 THE TRUE PHOTOCOPY OF THE PETITION FILED UNDER S.14 DATED 10.01.2024 BY THE RESPONDENT IN CJM COURT THRISSUR.

Exhibit P4 TRUE COPY OF THE PROCEEDINGS DATED 22.01.2024 OF THE HON'BLE CHIEF JUDICIAL MAGISTRATE'S COURT, THRISSUR.

RESPONDENT'S ANNEXURES

Annexure-R1(a) THE TRUE COPY OF THE LOAN ACCOUNT STATEMENT OF THE PETITIONER HAVING ACCOUNT NO. LVTHR00045443745 DATED 21/02/2024.

Annexure-R1(b) THE TRUE COPY OF THE LOAN ACCOUNT STATEMENT OF THE PETITIONER HAVING ACCOUNT NO.LVTHR00045443748 DATED 21/02/2024.