Citation : 2024 Latest Caselaw 12663 Ker
Judgement Date : 21 May, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
WP(C) NO. 8140 OF 2024
PETITIONER:
MUJEEB RAHMAN C.K,
AGED 45 YEARS
S/O MOHAMMED, CHELENGARA HOUSE, EDAPATTA (P.O),
MALAPPURAM (DIST), KERALA,, PIN - 679326.
BY ADVS.
M.PREMKUMAR
H.PRAVEEN (KOTTARAKARA)
BINDU S.CHETTUR(K/1083/1992)
RESPONDENTS:
1 MALAPPURAM DISTRICT CO-OPERATIVE BANK,
MELATTUR BRANCH, MANJERI OLIPUZHA ROAD, UCHARAKADAVU,
KERALA. REPRESENTED BY IT'S MANAGER, PIN - 67932.
2 MALAPPURAM DISTRICT CO-OPERATIVE BANK,
XXIII/232, MALAPPURAM HO, MDC BANK BUILDING, UP-HILL,
REPRESENTED BY IT'S SECRETARY., PIN - 676505.
3 THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
DEPARTMENT OF CO-OPERATION, OFFICE OF THE REGISTRAR OF
CO-OPERATIVE SOCIETIES JAWAHAR SAHAKARANA BHAVAN, DPI
JUNCTION, THIRUVANANTHAPURAM, PIN - 695014.
4 SECRETARY TO GOVERNMENT,
DEPARTMENT OF CO-OPERATION, OFFICE OF THE REGISTRAR OF
CO-OPERATIVE SOCIETIES JAWAHAR SAHAKARANA BHAVAN, DPI
JUNCTION, THIRUVANANTHAPURAM, PIN - 695014.
BY ADV GILBERT GEORGE CORREYA
SRI.SREEJITH V S, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 8140 OF 2024 2
JUDGMENT
Dated this the 21st day of May, 2024
After arguing for a considerable time, the counsel for the
petitioner seeks leave to withdraw the writ petition with liberty to
approach the appropriate forum.
Granting such liberty, this writ petition is dismissed as
withdrawn.
Sd/-
N.NAGARESH JUDGE Sru
APPENDIX OF WP(C) 8140/2024
PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE ACCOUNT STATEMENT OF ACCOUNT NO.090216042820054 FOR THE PERIOD OF 14-10- 2016 TO 12-06-2023.
Exhibit P2 TRUE COPY OF THE REPRESENTATION DATED 14-06- 2023 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.
Exhibit P3 TRUE COPY OF THE REPRESENTATION DATED 14-06- 2023 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.
Exhibit P4 TRUE COPY OF THE REPLY DATED 26-06-2023 ISSUED BY THE 2ND RESPONDENT.
Exhibit P5 TRUE COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT DATED 06-07-2023.
Exhibit P6 TRUE COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT DATED 12-07-2023.
Exhibit P7 TRUE COPY OF THE DECISION OF THE 3RD RESPONDENT REGISTRAR DATED 26-07-2023.
Exhibit P8 TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 18-12-2023.
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