Rajan E vs The Kerala State Co-Operative Bank ...
2024 Latest Caselaw 12661 Ker

Kerala High Court

Rajan E vs The Kerala State Co-Operative Bank ... on 21 May, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                        PRESENT
         THE HONOURABLE MR.JUSTICE N.NAGARESH
TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                WP(C) NO. 8338 OF 2024
PETITIONER:

         RAJAN E.,
         AGED 46 YEARS, S/O. GOVINDAN
         EZHUTHASSAN,EDATHOLE HOUSE,
         VILAYUR P.O., PALAKKAD - 679309.

         BY ADV C.M.MOHAMMED IQUABAL


RESPONDENTS:

   1     THE KERALA STATE CO-OPERATIVE BANK LIMITED,
         ERSTWHILE MALAPPURAM DISTRICT CO-OPERATIVE
         BANK LIMITED, REPRESENTED BY THE GENERAL
         MANAGER, MALAPPURAM DISTRICT OFFICE,
         UP HILL P.O., MALAPPURAM, PIN - 676505.

   2     THE MANAGER,
         KERALA STATE CO-OPERATIVE BANK LIMITED,
         (ERSTWHILE MALAPPURAM DISTRICT CO-OPERATIVE
         BANK LIMITED), KATTUPPARA BRANCH, KATTUPPARA
         P.O., MALAPPURAM DISTRICT, PIN - 679323.

   3     THE AUTHORIZED OFFICER
         THE KERALA STATE CO-OPERATIVE BANK LIMITED,
         ERSTWHILE MALAPPURAM DISTRICT CO OPERATIVE
         BANK LIMITED,MALAPPURAM DISTRICT OFFICE,
         UP HILL P.O.,MALAPPURAM, PIN - 676505.

         BY ADV GILBERT GEORGE CORREYA


     THIS WRIT PETITION (CIVIL) HAVING COME UP         FOR
ADMISSION ON 21.05.2024, THE COURT ON THE SAME         DAY
DELIVERED THE FOLLOWING:
 W.P.(C)No.8338 of 2024
                                   :2:




                        JUDGMENT

Dated this the 21st day of May, 2024

Counsel for the petitioner submits that the entire dues

have been paid and the loan account has been closed.

Hence, no further orders are necessary in the writ petition.

The writ petition is disposed of recording the

submission made by the Counsel for the petitioner.

Sd/-

N. NAGARESH JUDGE ams

APPENDIX OF WP(C) 8338/2024

PETITIONER'S EXHIBITS Exhibit P1 THE TRUE COPY OF THE RELEVANT PAGES OF THE PASSBOOK ISSUED BY THE 2ND RESPONDENT BANK DATED 31.05.2017. Exhibit P2 THE TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE 3RD RESPONDENT DATED 12.12.2022.

Exhibit P3 THE TRUE COPY OF THE POSSESSION NOTICE ISSUED BY THE 3RD RESPONDENT DATED 16.02.2024.