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Omanakuttan vs The Commissioner
2024 Latest Caselaw 12658 Ker

Citation : 2024 Latest Caselaw 12658 Ker
Judgement Date : 21 May, 2024

Kerala High Court

Omanakuttan vs The Commissioner on 21 May, 2024

Author: Sathish Ninan

Bench: Sathish Ninan

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
           THE HONOURABLE MR. JUSTICE SATHISH NINAN
    TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                   WP(C) NO. 31171 OF 2015
PETITIONERS:

    1     V.K.OMANAKUTTAN
          AGED 38 YEARS
          INSPECTOR-GRADE I, OFFICE OF THE ASSISTANT
          COMMISSIONER, HR AND CE(A)DEPARTMENT, CIVIL STATION,
          PALAKKAD-678 001.
    2     KANNAN UNNI P.K
          SENIOR CLERK, OFFICE OF THE ASSISTANT COMMISSIONER,
          HR AND CE(A)DEPARTMENT, MALABAR DEVASWOM BOARD,
          CIVIL STATION, PALAKKAD-678 001.
    3     M.KRISHNADAS
          SENIOR CLERK, OFFICE OF THE ASSISTANT COMMISSIONER,
          HR AND CE(A)DEPARTMENT, MALABAR DEVASWOM BOARD,
          CIVIL STATION, PALAKKAD-678 001.
    4     M.V.SADASIVAN
          JUNIOR SUPERINTENDENT, OFFICE OF THE ASSISTANT
          COMMISSIONER, HR AND CE(A)DEPARTMENT, MALABAR
          DEVASWOM BOARD, CIVIL STATION, PALAKKAD-678 001.
    5     RADHIKA K
          SENIOR CLERK, OFFICE OF THE ASSISTANT COMMISSIONER,
          HR AND CE(A)DEPARTMENT, MALABAR DEVASWOM BOARD,
          CIVIL STATION, PALAKKAD-678 001.
    6     SUSHAMA K.K
          CLERK, OFFICE OF THE ASSISTANT COMMISSIONER, HR AND
          CE(A)DEPARTMENT, MALABAR DEVASWOM BOARD, CIVIL
          STATION, PALAKKAD-678 001.
    7     GIRISH N
          INSPECTOR GRADE II, MALABAR DEVASWOM BOARD, OTAPALAM
          DIVISION, CHERPULASSERY, OTTAPALAM, PALAKKAD
          DISTRICT.
          BY ADV SRI.O.D.SIVADAS


RESPONDENTS:

    1     THE COMMISSIONER
          HR & CE (ADMINISTRATION), CIVIL STATION,
          KOZHIKODE.673 001.
 WPC No.31171 of 2015
                                     -: 2 :-


     2       THE ASSISTANT COMMISSIONER
             HR & CE (ADMINISTRATION), KOZHIKODE-673 001.
     3       THE MALABAR DEVASWOM BOARD
             REPRESENTED BY THE SECRETARY, KOZHIKODE-673
             001.
     4       GOVERNMENT OF KERALA
             REPRESENTED BY SECRETARY TO GOVERNMENT,
             REVENUE(DEVASWOMS)DEPARTMENT,
             THIRUVANANTHAPURAM.695 001.
             BY ADVS.
             SRI.R.LAKSHMI NARAYAN, SC, MALABAR DEVASWOM
             BOARD
             SRI.MAHESH V.RAMAKRISHNAN, SC, MALABAR
             DEVASWOM BOARD
             SRI.BIJOY CHANDRAN-SR.GP


         THIS   WRIT     PETITION    (CIVIL)   HAVING   COME   UP    FOR
ADMISSION       ON     21.05.2024,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
                     Sathish Ninan, J.
             ==============================
                W.P(C) No.31171 of 2015
             ==============================
          Dated this the 21st day of May, 2024

                             JUDGMENT

The learned counsel for the petitioners

submits that this writ petition has become

infructuous.

The said submission is recorded.

Writ petition is dismissed as infructuous.

Sd/-

Sathish Ninan, Judge SVP

 
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