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Sreelatha V vs The District Police Chief
2024 Latest Caselaw 12653 Ker

Citation : 2024 Latest Caselaw 12653 Ker
Judgement Date : 21 May, 2024

Kerala High Court

Sreelatha V vs The District Police Chief on 21 May, 2024

Author: P Gopinath

Bench: P Gopinath

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
        TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                         WP(C) NO. 793 OF 2021
PETITIONER/S:

            SREELATHA V
            AGED 52 YEARS
            W/O JAYACHANDRALAL.S,'LAL BHAVANAM,
            BHARATH NAGAR 91,KANNIMELACHERRY,
            SAKTHIKULANGARA,KOLLAM CITY,KERALA-691581.
            BY ADV JOMY K. JOSE


RESPONDENT/S:

    1       THE DISTRICT POLICE CHIEF
            POLICE COMMISSIONER'S OFFICE,MUNDAKKAL, KOLLAM
            CITY,KERALA-691001.
    2       THE STATION HOUSE OFFICER,
            SAKTHIKULANGARA POLICE STATION,
            KOLLAM-691581.
    3       RAJESH(MINOR),
            S/O HARIDASAN,BHARATH NAGAR 91,
            KANNIMELACHERRY,SAKTHIKULANGARA, KOLLAM CITY,KERALA-
            691581.
            BY ADV GOVERNMENT PLEADER



            SMT. THUSHARA JAMES (SR GP)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 793 OF 2021                   2



                                  JUDGMENT

When this matter is taken up for consideration today,

learned counsel appearing for the petitioner submits that the writ

petition has become infructuous. Accordingly, the writ petition is

dismissed as infructuous.

Sd/-

GOPINATH P. JUDGE ajt

APPENDIX OF WP(C) 793/2021

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE STATEMENT GIVEN BY THE PETITIONER BEFORE THE STATION HOUSE OFFICER,SAKTHIKULANGARA POLICE STATION,DATED 11.05.2012.

EXHIBIT P2 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER BEFORE THE CITY POLICE COMMISSIONER, KOLLAM DATED 06.12.2012 EXHIBIT P3 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER BEFORE THE CITY POLICE COMMISSIONER, KOLLAM DATED 06.12.2012 EXHIBIT P4 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER BEFORE THE CITY POLICE COMMISSIONER, KOLLAM DATED 13.03.2013. EXHIBIT P5 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER BEFORE THE CIRCLE INSPECTOR OF POLICE,KOLLAM DATED 16.05.2013 EXHIBIT P6 TRUE COPY OF THE COMPLAINT PREFERRED BY THE PETITIONER BEFORE THE STATION HOUSE OFFICER,SAKTHIKULANGARA POLICE STATION,DATED 05.03.2020 EXHIBIT P7 TRUE COPY OF THE FIR DATED 05.03.2020 OF SAKTHIKULANGARA POLICE STATION IN CRIME NO.233/2020.

EXHIBIT P8 TRUE COPY OF THE COMPLAINT SUBMIITTED BY THE PETITIONER DATED 08.01.2021.

 
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