Moweri Mohanan vs Moweri Meenakshi
2024 Latest Caselaw 12650 Ker

Kerala High Court

Moweri Mohanan vs Moweri Meenakshi on 21 May, 2024

Author: P.Somarajan

Bench: P.Somarajan

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR. JUSTICE P.SOMARAJAN
          Tuesday, the 21st day of May 2024 / 31st Vaisakha, 1946

                           OP(C) NO. 986 OF 2023

          FDIA 5214/2013 IN OS 505/2012 OF MUNSIFF COURT, KANNUR

PETITIONER/PETITIONER/PLAINTIFF:

     MOWERI MOHANAN, AGED 67 YEARS, S/O. M.RAMAN, RESIDING AT AISWARYA,
     PANANKAVU, P.O.CHIRAKKAL, KANNUR DISTRICT, PIN - 670011

   BY ADVS.M/S.T.K.VIPINDAS, K.V.SREE VINAYAKAN, K.M.MUHAMMED HUSSAIN
   & CHANDRAKANTH K. ULLAS

RESPONDENTS/RESPONDENTS/DEFENDANTS:


  1. MOWERI MEENAKSHI, AGED 84 YEARS, D/O. M.RAMAN, RESIDING AT
     "PUTHIYONNAN HOUSE", EDAKKA AMSOM, KIZHUNNA DESOM, KANNUR, PIN -
     670007
  2. MOWERI KARTHYAYANI AGED 81 YEARS D/O. M.RAMAN, RESIDING AT
     "SHEEJAS", NEAR CIVIL STATION, KOZHIKODE, KOZHIKODE DISTRICT, PIN -
     673001
  3. MOWERI SUSHEELA AGED 75 YEARS D/O. M.RAMAN, RESIDING AT "ORAKKAN
     HOUSE", KOOTHUPARAMBA AMSOM AND DESOM, KANNUR, PIN - 670643
  4. MOWERI VENUGOPALAN AGED 69 YEARS S/O. M.RAMAN, MOWERI HOUSE, NEAR
     PUTHIYATHERU, MANDAPAM, CHIRAKKAL AMSOM DESOM, KANNUR DISTRICT, PIN
     - 670011
  5. MOWERI PRAMEELA AGED 71 YEARS D/O. M.RAMAN, RESIDING AT "VRINDAVAN",
     PUZHATHI AMSOM, PALLIKKUNNU DESOM, P.O.PALLIKUNNU, KANNUR, PIN -
     670004

    BY ADV.SRI.A.L.GEORGE FOR R1 TO R3
    BY ADV.SRI. MAHESH V RAMAKRISHNAN FOR R4

     This OP(C) having come up for orders on 21.5.2024, upon perusing the
letter from Judicial First Class Magistrate-II, Kannur(formerly Additional
Munsiff, Kannur), and this court's judgment dated 22-05-2023, the court on
the same day passed the following;




                                                                    (p.t.o)
                 P. SOMARAJAN, J.
- - - - - - - - - - - - - - - - - - - - - -
              OP(C).No.986 of 2023
 - - - - - - - - - - - - - - - - - - - - - -
      Dated this the 21st day of May, 2024

                                ORDER

The Registry is directed to place the

explanation received from Sri.Vishnudathan, T.S.,

Judicial First Class Magistrate Court-II, Kannur,

before the bench wherein an order of interim stay

was granted on 03.11.2023 in OP(C).No.2176/2023

for perusal and necessary action. This Court had

earlier directed speedy disposal by fixing a time

schedule. Later on, an extension of time was

granted. It is in the meantime, a commission

application was submitted overlooking the

direction issued by this Court. When it had ended

in dismissal, the same was taken up before this

Court in OP(C).No.2176/2023 and an order of stay

was obtained. Place it before the concerned bench

so as to take up the matter urgently and dispose

of the OP(C). Explanation submitted by the Officer

is accepted.

Sd/-

P. SOMARAJAN JUDGE SPV

21-05-2024 /True Copy/ Assistant Registrar