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Sindhu P vs Devadas.T.K
2024 Latest Caselaw 12649 Ker

Citation : 2024 Latest Caselaw 12649 Ker
Judgement Date : 21 May, 2024

Kerala High Court

Sindhu P vs Devadas.T.K on 21 May, 2024

Author: P.Somarajan

Bench: P.Somarajan

OP(C) No.133/2023                          1/2

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                        THE HONOURABLE MR. JUSTICE P.SOMARAJAN

                Tuesday, the 21st day of May 2024 / 31st Vaisakha, 1946

                                 OP(C) NO. 133 OF 2023

                    CMA 20/2020 OF PRINCIPAL SUB COURT, THALASSERY

   PETITIONER/APPELLANTS/PLAINTIFFS:

       1. SINDHU P., AGED 50 YEARS, D/O KRISHNADASAN, KUNNATHU VALIYAVALAPPIL,
          NAMBOLANMUKKU, KOYYODE P.O., CHEMBILODE AMSOM, KOYYODE DESOM, KANNUR
          TALUK, KANNUR DISTRICT, PIN - 670621
       2. NASEERA MUSTAFA, AGED 42 YEARS, D/O MAJEED, BAITHUL NOOR,
          NAMBOLANMUKKU, KOYYODE P.O., CHEMBILODE AMSOM, KOYYODE DESOM, KANNUR
          TALUK, KANNUR DISTRICT, PIN - 670621
       3. HASHIM.K, AGED 63 YEARS, S/O.M.MUHAMMED, KOROTH KUNNUMBRAM ,
          KURIKKALAKATH, KOYYODE.P.O, CHEMBILODE AMSOM, KOYYODE DESOM, KANNUR
          TALUK, KANNUR DISTRICT, PIN - 670621
       4. SUBAIDA.K, AGED 62 YEARS, D/O SAIDALAVI, KOROTH KUNNUMBRAM
          KURIKKALAKATH, KOYYODE.P.O, CHEMBILODE AMSOM, KOYYODE DESOM, KANNUR
          TALUK, KANNUR DISTRICT, PIN - 670621
       5. THASBEENA.K, AGED 35 YEARS, D/O HAMEED, KOROTH KUNNUMBRAM
          KURIKKALAKATH, KOYYODE.P.O, CHEMBILODE AMSOM, KOYYODE DESOM, KANNUR
          TALUK, KANNUR DISTRICT, PIN - 670621

            BY ADVS. M/S.A.AMRUTHA VIDYADHARAN & T.O.DEEPA

   RESPONDENTS/RESPONDENTS/DEFENDANTS:

       1. DEVADAS.T.K, AGED 59 YEARS, S/O LATE KORAN, T.K.HOUSE, CHEMBILODE
          AMSOM, KOYYODE DESOM,   P.O.KOYYODE, KANNUR TALUK, KANNUR, PIN -
          670621
       2. RAJAN.T.K, AGED 62 YEARS, S/O LATE KORAN, T.K.HOUSE, CHEMBILODE
          AMSOM, KOYYODE DESOM, P.O.KOYYODE, KANNUR TALUK, KANNUR, PIN -
          670621
       3. BOOPESH.T.K, AGED 45 YEARS, S/O LATE VIMALA, RESIDING AT ARDRA,
          CHEMBILODE AMSOM, KOYYODE DESOM, P.O.KOYYODE, KANNUR TALUK, KANNUR,
          PIN - 670621
       4. BINI.T.K, AGED 46 YEARS, D/O LATE, VIMALA, ARDRA, CHEMBILODE AMSOM,
          KOYYODE DESOM,   P.O.KOYYODE, KANNUR TALUK, KANNUR, PIN - 670621

            BY ADVS. M/S SHAJI THOMAS, MOHAN PULIKKAL, K.BABU & JEN JAISON




        This OP(C) having come up for orders on 21.5.2024 upon perusing thhe
   letter dated 8.4.2024 of the Munsiff, Thalassery and this court's judgment
   dated 7.7.2023 in the OP(C), the court on the same day passed the
   following;
 OP(C) No.133/2023                             2/2

                                         ORDER

Time is granted as requested by the learned Munsiff. Intimate.

Sd/- P.SOMARAJAN, JUDGE

21-05-2024 /True Copy/ Assistant Registrar

 
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