Muhammed Musthafa K vs Mr. Krishnan Thamprakkal
2024 Latest Caselaw 12646 Ker

Kerala High Court

Muhammed Musthafa K vs Mr. Krishnan Thamprakkal on 21 May, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
           Tuesday, the 21st day of May 2024 / 31st Vaisakha, 1946
                  RP NO. 343 OF 2024 IN WP(C)36400/2023 (Y)
REVIEW PETITIONER/3RD PARTY:

     MUHAMMED MUSTHAFA K., AGED 49 YEARS, S/O. AHAMMED, KANIYARIYIL
     HOUSE, KOLMANGALAM, VALANCHERRY P.O., KATTIPPARUTHI, MALAPPURAM
     DISTRICT, PIN - 676552

RESPONDENTS/PETITIONER/RESPONDENTS::

  1. MR. KRISHNAN THAMPRAKKAL, AGED 60 YEARS, S/O. RAMAN THAMPRAKKAL
     (VALIYA THAMPRAKKAL), AZHVANCHERRY MANA, ATHAVANAD P.O., TIRUR
     TALUK, KATTIPPARUTHI VILLAGE, MALAPPURAM DISTRICT, PIN - 676301
  2. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, REVENUE
     DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
  3. THE TAHSILDAR (LR), MINI CIVIL STATION BUILDING, TIRUR, MALAPPURAM
     DISTRICT, PIN - 676101
  4. THE TAHSILDAR, MINI CIVIL STATION BUILDING, TIRUR, MALAPPURAM
     DISTRICT, PIN - 676101
  5. THE VILLAGE OFFICER, KATTIPPARUTHI VILLAGE OFFICE, VALANCHERRY,
     MALAPPURAM DISTRICT, PIN - 676552


     Review Petition praying inter alia that the High Court be pleased to
review the judgment dated 20.11.2023 in WP(C)No.36400/2023 of this Hon'ble
Court and dismiss the writ petition, for the interest of Justice.

     This Review Petition again coming on for orders upon perusing the
petition and this Court's judgment dated 20.11.2023 in WP(C)36400/2023 and
this court's order dated 01.04.2024 and upon hearing the arguments of
M/S.C.M.MOHAMMED IQUABAL, ISTINAF ABDULLAH, MUHAMMED AMEEN & RAIHANATH
T.H., Advocates for the Review Petitioner in RP/3rd Party, M/S.NOUFAL
V.HAMEED, K.M.CHERIAN, V.P.SABU & P.M.GIRIJAVALLABHAN, Advocates for R1 in
RP/Petitioner in WP(C), GOVERNMENT PLEADER for R2 to R5 in RP/Respondents
in WP(C), the court passed the following:
                          MURALI PURUSHOTHAMAN, J.
                    ---------------------------------------------
                               R.P. No.343 OF 2024
                  -------------------------------------------------
                       Dated this the 21st day of May, 2024


                                      ORDER

The learned counsel for the 1st respondent seeks time.

Post on 06.06.2024.

The interim order to continue till 06.06.2024.

Sd/-

MURALI PURUSHOTHAMAN JUDGE al/-.

21-05-2024 /True Copy/ Assistant Registrar