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Ammachu vs Paru
2024 Latest Caselaw 12641 Ker

Citation : 2024 Latest Caselaw 12641 Ker
Judgement Date : 21 May, 2024

Kerala High Court

Ammachu vs Paru on 21 May, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
   TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                   OP(C) NO. 2297 OF 2023
  ORDER DATED 27.05.2023 IN OS NO.567 OF 2011 OF PRINCIPAL
                  MUNSIFF COURT, PALAKKAD
PETITIONER/PETITIONERS IN IA2862/22, IA 2863/22 & IA
95/23/PLAINITFF IN OS :

    1    AMMACHU
         AGED 70 YEARS
         W/O LATE CHAMIYAR, MACHATH HOUSE, KINAVALLOOR,
         PARLI, PALAKKAD, PIN - 678612

    2    AMBIKA
         AGED 48 YEARS
         D/O CHAMIYAR, MACHATH HOUSE, KINAVALLOOR, PARLI,
         PALAKKAD, PIN - 678612

    3    USHAKUMARI
         AGED 47 YEARS
         D/O CHAMIYAR, MACHATH HOUSE, KINAVALLOOR, PARLI,
         PALAKKAD, PIN - 678612

    4    PUSHPARJUNAN
         AGED 45 YEARS
         S/O CHAMIYAR, MACHATH HOUSE, KINAVALLOOR, PARLI,
         PALAKKAD, PIN - 678612

    5    HEMALATHA
         AGED 44 YEARS
         D/O CHAMIYAR,MACHATH HOUSE, KINAVALLOOR, PARLI,
         PALAKKAD, PIN - 678612
 O.P.(C).No.2297/2023

                            -:2:-

    6      SREEJA
           AGED 42 YEARS
           D/O CHAMIYAR,MACHATH HOUSE, KINAVALLOOR, PARLI,
           PALAKKAD-, PIN - 678612

          BY ADV R.HARISHANKAR



RESPONDENTS/RESPONDENTS IN IA2862/22, IA 2863/22 & IA
95/23/DEFENDANTS IN OS :

    1      PARU
           AGED 80 YEARS
           W/O KARUPPAN, KUNNATH VEEDU, KINAVALLUR, PARALI,
           PALAKKAD, PIN - 678612

    2      SAROJINI
           AGED 55 YEARS
           D/O KARUPPAN, KUNNATH VEEDU, KINAVALLUR, PARALI,
           PALAKKAD, PIN - 678612

    3      AMBUJAKSHAN
           AGED 54 YEARS
           S/O KARUPPAN, KUNNATH VEEDU, KINAVALLUR, PARALI,
           PALAKKAD, PIN - 678612

    4      MEENAKSHI
           AGED 70 YEARS
           W/O LATE VELAYUDHAN, MACHATH VEEDU, VAVOOR,
           THENUR, PALAKKAD, PIN - 678612

    5      SAKUNTHALA
           AGED 48 YEARS
           D/O LATE VELAYUDHAN, MACHATH VEEDU, VAVOOR,
           THENUR, PALAKKAD, PIN - 678612
 O.P.(C).No.2297/2023

                                  -:3:-

    6       SURESHKUMAR
            AGED 45 YEARS
            S/O LATE VELAYUDHAN, MACHATH VEEDU, VAVOOR,
            THENUR, PALAKKAD, PIN - 678612

    7       BINDU
            AGED 40 YEARS
            D/O LATE VELAYUDHAN, MACHATH VEEDU, VAVOOR,
            THENUR, PALAKKAD, PIN - 678612

    8       MANOJ
            AGED 35 YEARS
            S/O LATE VELAYUDHAN, MACHATH VEEDU, VAVOOR,
            THENUR, PALAKKAD, PIN - 678612

            BY ADVS.
            HARIDAS R.
            Jacob Sebastian
            WINSTON K.V(K/147/2010)
            ANU JACOB(K/1072/2013)
            SARATH M.S.(K/000361/2018)




     THIS     OP   (CIVIL)     HAVING   COME   UP    FOR    ADMISSION   ON
21.05.2024,    THE     COURT    ON   THE   SAME     DAY    DELIVERED    THE
FOLLOWING:
 O.P.(C).No.2297/2023

                              -:4:-




                         JUDGMENT

The learned counsel for the petitioners seeks permission to

withdraw this original petition. Permission is granted. The

original petition is dismissed as withdrawn.

sd/-

DR. KAUSER EDAPPAGATH JUDGE kp

 
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