V.Ramaswamy vs The Regional Director
2024 Latest Caselaw 12636 Ker

Kerala High Court

V.Ramaswamy vs The Regional Director on 21 May, 2024

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
            THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
        TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                        WP(C) NO. 20404 OF 2015
PETITIONER/S:

            V.RAMASWAMY
            AGED 48 YEARS
            PARTNER, V.R.AGENCIES, BPCL DEALER, KILLIPPALAM,
            THIRUVANANTHAPURAM 695 002.
            BY ADVS.
            DR.K.P.SATHEESAN (SR.)
            SRI.ANOOP.V.NAIR
            SRI.P.MOHANDAS ERNAKULAM
            SRI.S.VIBHEESHANAN


RESPONDENT/S:

    1       THE REGIONAL DIRECTOR
            EMPLOYEES STATE INSURANCE CORPORATION, NORTH SWARAJ
            ROUND, THRISSUR 680 001.
    2       THE DEPUTY DIRECTOR
            SUB REGIONAL OFFICE, EMPLOYEES STATE INSURANCE
            CORPORATION, PANCHADEEP BHAVAN, THYCAUD,
            THIRUVANANTHAPURAM 695 014.
    3       THE RECOVERY OFFICER
            EMPLOYEES STATE INSURANCE CORPORATION, PANCHADEEP
            BHAVAN, ASRAMAM, KOLLAM 691 002.
            BY ADV SRI.T.V.AJAYAKUMAR, SC, ESI CORPN.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 20404 OF 2015
                                 2

                         JUDGMENT

Dated this the 21st day of May, 2024

This matter was called on roll call and revise call as well.

Neither the first round nor in revise call, no one has appeared to

represent the petitioner.

In view thereof, it appears that the petitioner has no

interest in prosecuting the writ petition, which is hereby

dismissed.

Sd/-

DINESH KUMAR SINGH JUDGE SJ WP(C) NO. 20404 OF 2015

APPENDIX OF WP(C) 20404/2015

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE NOTICE NO.54.30206-42/DO.K DATED 13.7.2006 EXHIBIT P2 TRUE COPY OF THE JUDGMENT OF THE EMPLOYEES INSURNCE COURT DATED 21.5.2013 IN INSURANCE

EXHIBIT P3 TRUE COPY OF THE ORDER NO.4800030260000812/INS/SROT DATED 12.5.14 ISSUED BY THE 2ND RESPONDNET EXHIBIT P4 TRUE OCPY OF HTE SHOW CAUSE NOTICE GIVEN TO THE PETITIONER BY THE 2ND RESPONDNET DATED 17.7.2014 EXHIBIT P5 TRUE COPY OF THE REQUEST MADE BY THE 2ND RESPONDENT TO THE 3RD RESPONDNET DATED 11.8.14 EXHIBIT P6 TRUE COPY OF THE NOTICE NO.4800030206000012/CP/125918/1843 DATED 1.9.2014 ISSUED BY THE 3RD RESPONDNET EXHIBIT P7 TRUE COPYOF THE JUDGMENT DATED 12.11.2014 IN INSURANCE APPEAL NO.27/2014 EXHIBIT P8 TRUE COPY OF THE COVERING LETTER ALONG WITH THE DETAILS OF CHALAN REMITTANCES MADE BY THE PETITIONER DATED 13.4.2015 EXHIBIT P9 TRUE COPY OF THE NOTICE NO.78000302060000912/RECOVERY DATED 19.5.2015 ISSUED BY THE 3RD RESPONDNET TO THE MANAGER, STATE BANK OF TRAVANCORE , KARAMANA BRANCH.

EXHIBIT P10 TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONER BEFORE THE 2ND RESPONDNET DATED 30.6.2015