Tuesday, 21, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sree Narayana Dharma Paripalana Yogam ... vs K.K.Vijayan
2024 Latest Caselaw 12627 Ker

Citation : 2024 Latest Caselaw 12627 Ker
Judgement Date : 21 May, 2024

Kerala High Court

Sree Narayana Dharma Paripalana Yogam ... vs K.K.Vijayan on 21 May, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
   TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                    OP(C) NO. 982 OF 2024
  AGAINST THE ORDER/JUDGMENT DATED 22.02.2024 IN OS NO.2 OF
                 2024 OF MUSNIFF COURT,ADOOR
PETITIONERS/RESPONDENTS/DEFENDANTS 1 & 2:

    1    SREE NARAYANA DHARMA PARIPALANA YOGAM
         (S.N.D.P. YOGAM)
         ADOOR UNION COMMITTEE,
         REPRESENTED BY THE CONVENER OF ITS ADMINISTRATIVE
         COMMITTEE, SNDP BUILDING, ADOOR P.O.,
         KONNAMANKARA MURI, ADOOR VILLAGE, ADOOR TALUK,
         PATHANAMTHITTA DISTRICT, PIN - 691523

    2    CHAIRMAN
         ADMINISTRATIVE COMMITTEE OF SREE NARAYANA DHARMA
         PARIPALANA YOGAM, ADOOR UNION COMMITTEE,
         SNDP BUILDING, ADOOR P.O., KONNAMANKARA MURI,
         ADOOR VILLAGE, ADOOR TALUK,
         PATHANAMTHITTA DISTRICT., PIN - 691523

         BY ADVS.
         A.N.RAJAN BABU
         P.GOPALAKRISHNAN (MVA)
         A.R.EASWAR LAL

RESPONDENTS/PETITIONER/PLAINTIFFS/
ADDL.DEFENDANTS 3 & 4 AND 3RD PARTY ADV.COMMISSIONER:

    1    K.K.VIJAYAN
         AGED 75 YEARS, S/O.KRISHNAN,
         RAJ BHAVAN, MURINJAKAL P.O.,
         KOODAL MURI, KOODAL VILLAGE, KONNI TALUK
         PATHANAMTHITTA DISTRICT., PIN - 689693
    2    T.D.SABU
         AGED 70 YEARS, S/O.DAMODARAN,
         THARAMEL, MURINJAKAL P.O., KOODAL MURI,
         KOODAL VILLAGE, KONNI TALUK PATHANAMTHITTA
         DISTRICT., PIN - 689693
    3    SREE NARAYANA DHARMA PARIPALANA YOGAM (S.N.D.P.)
         SAKHA YOGAM NO.175, MURINJAKAL
         REPRESENTED BY ITS SECRETARY, MURINJAKAL P.O.,
 O.P.(C) No. 982/2024


                                        ..2..


              KOODAL MURI, KOODAL VILLAGE, KONNI TALUK
              PATHANAMTHITTA DISTRICT, PIN - 689693
      4       PRESIDENT
              SREE NARAYANA DHARMA PARIPALANA YOGAM (S.N.D.P.)
              SAKHA YOGAM NO.175, MURINJAKAL P.O.,
              KOODAL MURI, KOODAL VILLAGE, KONNI TALUK
              PATHANAMTHITTA DISTRICT, PIN - 689693
      5       R.VIJAYA KUMAR
              ADVOCATE, ADVOCATE COMMISSIONER/RETURNING OFFICER,
              SREE NARAYANA DHARMA PARIPALANA YOGAM (S.N.D.P.)
              SAKHA NO.175, MURINJAKAL, ADOOR, PIN - 689693

              BY ADV ABHIJITH K.B


       THIS    OP      (CIVIL)    HAVING        COME   UP    FOR    ADMISSION   ON
21.05.2024,       THE     COURT    ON    THE      SAME      DAY    DELIVERED    THE
FOLLOWING:
 O.P.(C) No. 982/2024


                                      ..3..


                            JUDGMENT

Learned counsel for the petitioners submits that the matter is not

pressed.

Accordingly, this original petition is dismissed as not pressed.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE APA

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter