Abdul Rasheed vs Khairunneesa
2024 Latest Caselaw 12626 Ker

Kerala High Court

Abdul Rasheed vs Khairunneesa on 21 May, 2024

Author: Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
                                &
              THE HONOURABLE MR. JUSTICE P.M.MANOJ
     TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                   MAT.APPEAL NO. 417 OF 2023

   AGAINST THE ORDER DATED 21.02.2023 IN OP NO.634 OF 2018 OF
                       FAMILY COURT, TIRUR

APPELLANTS/RESPONDENTS:

    1     ABDUL RASHEED
          AGED 34 YEARS
          S/O MUHAMMED, ACHIKKULATH HOUSE,PAZHOOR, PAKARANEELUR,
          KUTTIPPURAM, TIRUR TALUK, MALAPPURAM REP. BY HIS FATHER
          AS POWER OF ATTORNEY HOLDER ACHIKULATH MOHAMED,AGED 65
          YEARS, S/O ALIKUTTY, PAKARANEELUR, KUTTIPPURAM, TIRUR
          TALULQ MALAPPURAM, PIN - 679571

    2     SAINABA
          AGED 60 YEARS
          W/O MUHAMMED, ACHIKKULATH HOUSE,PAZHOOR,. PAKARANEELUR,
          KUTTIPPURAM, TIRUR TALUK, MALAPPURAM, PIN - 679571

          BY ADVS.
          ESM.KABEER
          C.SHEEBA
          DILSHANA FERVIN AZAD


RESPONDENT/PETITIONER:

          KHAIRUNNEESA
          AGED 31 YEARS
          D/O MUHAMMED KUTTY, PUTHANKOD HOUSE,ATHAVANAD P.O TIRUR
          TALUK, MALAPPURAM, PIN - 679571

     THIS MATRIMONIAL APPEAL HAVING COME UP FOR FINAL HEARING ON
21.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Mat. Appeal No. 417 of 2023             2




                                   JUDGMENT

Raja Vijayaraghavan, J.

When the Mat. Appeal was taken up for consideration, Sri. Muhammed

Kabeer E.S, the learned counsel appearing for the appellant, submitted that the

entire dispute has been resolved and he has instructions to withdraw this appeal.

In view of the submission, the appeal is dismissed as withdrawn.

Sd/-

RAJA VIJAYARAGHAVAN V, JUDGE

Sd/-

P.M.MANOJ JUDGE APM/21/05/2024

APPENDIX OF MAT.APPEAL 417/2023

PETITIONER ANNEXURES

Annexure A1 TRUE COPY OF THE POWER OF ATTORNEY EXECUTED BY ABDUL RASHEED IN FAVOUR OF MOHAMED DATED 16-10-2018