Santha Subaramanyan vs The Revenue Divisional Officer, ...
2024 Latest Caselaw 12608 Ker

Kerala High Court

Santha Subaramanyan vs The Revenue Divisional Officer, ... on 21 May, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR.JUSTICE N.NAGARESH
        TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                       WP(C) NO. 12265 OF 2024
PETITIONER:

            SANTHA SUBARAMANYAN,
            AGED 84 YEARS
            W/O., LATE SUBARAMANYAN,RESIDING AT KANNATH HOUSE,
            KUZHIKATTUSSERI POST, THRISSUR DISTRICT, PIN - 680697.

            BY ADV ANJALY T.A


RESPONDENTS:

    1       THE REVENUE DIVISIONAL OFFICER, THRISSUR,
            OFFICE OF THE REVENUE DIVISIONAL OFFICER, MINI CIVIL
            STATION, IRINJALAKUDA POST, THRISSUR DISTRICT, PIN -
            680125.

    2       THE VILLAGE OFFICER,
            THAZHEKKAD VILLAGE OFFICE,KOMBODINJAMAKKAL, THRISSUR
            DISTRICT, PIN - 680697.

    3       LIJI,
            W/O. ANILKUMAR K.S., KANNATH HOUSE, KUZHIKATTUSSERI
            POST, THRISSUR DISTRICT, PIN - 680697.

    4       ANILKUMAR K.S.,
            S/O., LATE SUBARAMANYAN, RESIDING AT KANNATH HOUSE,
            KUZHIKATTUSSERI POST, THRISSUR DISTRICT, PIN - 680697.

            SRI.S.GOPINATHAN, SR.GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 12265 OF 2024                2


                                  JUDGMENT

Dated this the 21st day of May, 2024

The counsel for the petitioner submits that due to

subsequent events, the writ petition has become infructuous.

Accordingly, recording the said submission, the writ petition

is dismissed as infructuous.

Sd/-

N.NAGARESH JUDGE Sru

APPENDIX OF WP(C) 12265/2024

PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE WILL EXECUTED BY THE PETITIONER HEREIN DATED 13.05.2020.

Exhibit P2 PHOTOGRAPHS OF THE INJURIES SUSTAINED BY THE PETITIONER.

Exhibit P3 RELEVANT PAGE FROM THE SETTLEMENT REGISTER MAINTAINED BY THE ALOOR POLICE STATION.

Exhibit P4 TRUE COPY OF THE CERTIFICATE ISSUED BY THE RESPONDENT VILLAGE OFFICER DATED 29.02.2024.

Exhibit P5 TRUE COPY OF THE SUMMONS ISSUED BY THE FAMILY COURT, IRINJALAKKUDA IN O.P NO. 137/2024 TO THE PETITIONER DATED 24.02.2024.

Exhibit P6 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER TO THE RESPONDENT RDO DATED 06.03.2024.

Exhibit P6A TRUE COPY OF THE ACKNOWLEDGMENT RECEIPT ISSUED BY THE RESPONDENT RDO DATED 06.03.2024.