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K K Vijayan vs Trivandrum Tennis Club
2024 Latest Caselaw 12607 Ker

Citation : 2024 Latest Caselaw 12607 Ker
Judgement Date : 21 May, 2024

Kerala High Court

K K Vijayan vs Trivandrum Tennis Club on 21 May, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE DR. JUSTICE      KAUSER EDAPPAGATH

     TUESDAY, THE 21ST DAY OF MAY    2024 / 31ST VAISAKHA, 1946

                         OP(C) NO. 952 OF 2024

 OS NO.248 OF 2023 OF ASSISTANT SESSIONS COURT/II ADDITIONAL SUB
                     COURT,THIRUVANANTHAPURAM

PETITIONER/PLAINTIFF:

           K K VIJAYAN,
           AGED 67 YEARS, S/O LATE P. KUNJIRAMAN, RESIDING T.C.
           14/1376(10), PARIS ROAD, BAKERY JUNCTION, VIKAS BHAVAN
           P.O. THIRUVANANTHAPURAM, PIN - 695033

           BY ADVS. G.RANJU MOHAN M.SANTHI (K/868/2011) PYARIN B.
           KURUVITHADAM THEERTHA NAIR A.P. SREEHARI M.B. DEV NATH
           A.

RESPONDENT/RESPONDENT:

           TRIVANDRUM TENNIS CLUB
           REPRESENTED BY ITS HON: SECRETARY. MR. D. S.
           KUMARASWAMY, RESIDING AT AMIRTHAM, T.C. 34/385/2,
           SPNRA-115C, NEAR KRISHI BHAVAN ARR SCHOOL ROAD,
           NETTAYAM, PIN - 695013

     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 21.05.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) 952/2024
                                  2


                            JUDGMENT

This Original Petition has been filed for an expeditious

disposal of I.A No.7/2024 in O.S No.248/2023 on the file of

the II Additional Sub Court, Thiruvananthapuram.

2. I have called for a report from the learned Sub

Judge, who reported that I.A could be disposed of within

03.06.2024.

Hence, this Original Petition is disposed of, with a

direction to the learned Sub Judge to dispose of I.A

No.7/2024 in O.S No.248/2023 within 03.06.2024.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE

JS OP(C) 952/2024

APPENDIX OF OP(C) 952/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF ORDER DATED 23/1/2023 IN IA NO 1/2023

Exhibit P2 TRUE COPY OF THE ORDER DATED 15-3-2024 IN FAO

Exhibit P3 TRUE COPY OF IA NO 7/2024 FILED BY THE PETITIONER

Exhibit P4 TRUE COPY OF THE PLAINT IN OS NO 248/2023 DATED 18- 12-2023 Exhibit P 5 OBJECTION TO EXHIBIT P3 IA (DATE NOT SHOWN)

 
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