Heana K.N vs Kerala Toddy Workers Welfare Fund Board ...
2024 Latest Caselaw 12606 Ker

Kerala High Court

Heana K.N vs Kerala Toddy Workers Welfare Fund Board ... on 21 May, 2024

Author: V Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

WA No.535/2024                          1/3

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                 THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
                                        &
                       THE HONOURABLE MR. JUSTICE P.M.MANOJ
              Tuesday, the 21st day of May 2024 / 31st Vaisakha, 1946
                                 WA NO. 535 OF 2024
       AGAINST JUDGMENT DATED 19/02/2024 IN WP(C) 28712/2022 OF THIS COURT
   APPELLANT(S)/PETITIONERS 1 & 3:

      1. HEANA K.N, AGED 50 YEARS, W/O.SUDHARSAN, SELECTION GRADE TYPIST,
         KERALA TODDY WORKERS WELFARE FUND BOARD, ALAPPUZHA, RESIDING AT
         KOLLAKATUALLI, KOMALAPURAM P.O., ALAPPUZHA - 688 006., PIN - 688006
      2. RAKHIMOL R., AGED 45 YEARS, W/O. BINU, SELECTION GRADE TYPIST,
         OFFICE OF THE CHIEF WELFARE FUND INSPECTOR, KERALA TODDY WORKERS
         WELFARE FUND BOARD, THIRUVANANTHAPURAM, RESIDING AT CHARUVALLY
         KONOTH HOUSE, KARIPOOR P.O., NEDUMANGAD- 695 541., PIN - 695541

    BY ADVS.M/S. J.OMPRAKASH, C.X.ANTONY BENEDICT, EMMANUAL SANJU,
    T.G.MAHESH, T.G.MANOJ, T.G.SANTHOSH & T.G.SUNIL.

   RESPONDENT(S)/RESPONDENTS & 2ND PETITIONER:

      1. KERALA TODDY WORKERS WELFARE FUND BOARD (KTWWFB), REPRESENTED BY ITS
         CHAIRMAN, THIRUVANANTHAPURAM., PIN - 695011
      2. THE CHIEF WELFARE FUND INSPECTOR, TODDY WORKERS WELFARE FUND BOARD,
         THIRUVANANTHAPURAM -695011., PIN - 695011
      3. ADDL.R3. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, LABOUR AND
         SKILLS (B) DEPARTMENT, GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM
         695001 (IMPLEADED AS PER ORDER DATED 06/10/2022 IN IA3/2022), PIN -
         695001
      4. LIJA. L., AGED 37 YEARS, W/O. HAREESH, SELECTION GRADE TYPIST,
         KERALA TODDY WORKERS WELFARE FUND BOARD, KOLLAM DISTRICT OFFICE,
         RESIDING AT THUSHARA, KARAZHMA, VALLIKUNNAM P.O., MAVELIKKARA - 690
         501., PIN - 690501

    BY GOVERNMENT PLEADER FOR R3.

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to direct the respondents 1 and 2 to keep in abeyance the Exts. P12 and
   P13 orders, pending disposal of the Writ Appeal.

        This Writ Appeal coming on for orders on 21/05/2024 upon perusing
   the appeal memorandum, the court on the same day passed the following:
 WA No.535/2024                             2/3

                                       ORDER

Issue consolidated notice by speed post to the respondents both in appeal as well as the application for condonation of delay.

Sd/- RAJA VIJAYARAGHAVAN V , JUDGE

Sd/- P.M.MANOJ , JUDGE

21-05-2024 /True Copy/ Assistant Registrar

Exhibit P12 TRUE COPY OF ORDER NO. ESTT.A1/10555/2019 DATED 11.07.2022 OF THE 2ND RESPONDENT.

Exhibit P13 TRUE COPY OF ORDER NO. ESTT.A1/10555/2019 DATED 23.07.2022 ISSUED BY THE 2ND RESPONDENT.