Tittus vs Maniyan
2024 Latest Caselaw 12605 Ker

Kerala High Court

Tittus vs Maniyan on 21 May, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

          THE HONOURABLE DR. JUSTICE    KAUSER EDAPPAGATH

     TUESDAY, THE 21ST DAY OF MAY   2024 / 31ST VAISAKHA, 1946

                       OP(C) NO. 766 OF 2024

 OS NO.527 OF 2012 OF II ADDITIONAL MUNSIFF COURT ,NEYYATTINKARA

PETITIONERS/PLAINTIFF 1 AND 2:

     1     TITTUS
           AGED 74 YEARS, S/OPONNAYAN NADAR, MEKKARUKKU VEETIL,
           MULLUKAD,    VENPAKAL DESAM ,MNEYYANTTINKARA ATHIYANOOR
           VILLAGE ,NEYYATTINKKARA TALUK,THIRUVANANTHAPURAM,
           PIN - 695501
     2     OMANA
           AGED 64 YEARS, W/O TITTUS, MEKKARUKKU VEETIL,
           MULLUKAD,    VENPAKAL DESAM ,MNEYYANTTINKARA ATHIYANOOR
           VILLAGE ,NEYYATTINKKARA TALUK,THIRUVANANTHAPURAM, PIN
           - 695501
           BY ADVS. NAVEEN RADHAKRISHNAN P.M.PRINCY LAL

RESPONDENTS/DEFENDANTS 1 TO 6:

     1     MANIYAN, AGED 81 YEARS, KARANJI VILA
           VEEDU,MULLUKAD ,VENPAKKAL DESOM,ATHIYANOOR
           VILLAGE,NEYYATTINKARA TALUK,    THIRUVANTHAPURAM
           DISTRICT, PIN - 691501
     2     SANTHA,AGED 69 YEARS, MEKKARUKKU VEETIL, MULLUKAD,
           VENPAKAL DESAM ,MNEYYANTTINKARA ATHIYANOOR
           VILLAGE ,NEYYATTINKKARA TALUK,THIRUVANANTHAPURAM, PIN
           - 695501
     3     NIRMALA, AGED 66 YEARS, MEKKARUKKU VEETIL, MULLUKAD,
           VENPAKAL DESAM ,MNEYYANTTINKARA ATHIYANOOR
           VILLAGE ,NEYYATTINKKARA TALUK,THIRUVANANTHAPURAM,
           PIN - 695501
     4     SABU, AGED 42 YEARS S/O NIRMALA ,KARANJI VILA
           VEETIL ,VENPAKKAL DESOM ATHIYANOOR VILLAGE
           NEYYATTINKARA TALUK, PIN - 695501
     5     MANIYAN, AGED 69 YEARS S/OPONNAYAN , MEKKARUKKU
           VEETIL, MULLUKAD,    VENPAKAL DESAM ,MNEYYANTTINKARA
           ATHIYANOOR VILLAGE ,NEYYATTINKKARA
           TALUK,THIRUVANANTHAPURAM, PIN - 695501
     6     KUMAR, AGED 46 YEARS S/O SANTHA , MEKKARUKKU VEETIL,
           MULLUKAD,    VENPAKAL DESAM ,MNEYYANTTINKARA ATHIYANOOR
           VILLAGE ,NEYYATTINKKARA TALUK,THIRUVANANTHAPURAM,
           PIN - 695501

     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 21.05.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) 766/2024
                              -2-


                          JUDGMENT

This Original Petition has been filed for an expeditious

disposal of O.S No.547/2012 pending on the file of the

Additional Munsiff's Court-II, Neyyanttinkara.

2. I have called for a report from the learned Munsiff,

who reported that the case could be disposed of within a

period of five months.

Hence, this Original Petition is disposed of, with a

direction to the learned Munsiff to dispose of the case within

a period of five months from the date of receipt of a copy of

this judgment.

Sd/-

DR.KAUSER EDAPPAGATH JUDGE

JS OP(C) 766/2024

APPENDIX OF OP(C) 766/2024

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE PLAINT IN OS NO 547/2012 DTD 21.6.2012 FILED BY THE PETITIONERS/PLAINTIFFS PENDING BEFORE THE HONBLE MUNSIFFS COURT -III NEYYANTTINKARA Exhibit P2 THE TRUE COPY OF THE WRITTEN STATEMENT FILED BY THE RESPONDENTS HEREIN IN OS NO 547/2012 DATED 6.1.2013 PENDING BEFORE THE HONBLE MUNSIFFS COURT NEYYANTTINKARA.