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Kanesh Kumar vs State Of Kerala
2024 Latest Caselaw 12604 Ker

Citation : 2024 Latest Caselaw 12604 Ker
Judgement Date : 21 May, 2024

Kerala High Court

Kanesh Kumar vs State Of Kerala on 21 May, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                        WP(C) NO. 27473 OF 2017
PETITIONER:
           KANESH KUMAR
           AGED 37 YEARS
           AGED 37 YEARS, S/O.KRISHNAN K.R.,LIVESTOCK INSPECTOR,
           VETERINARY SUB CENTRE,KAKKODI, CALICUT.

            BY ADV SRI.V.M.KRISHNAKUMAR


RESPONDENTS:
     1     STATE OF KERALA
           REPRESENTED BY SECRETARY,DEPARTMENT OF HIGHER
           EDUCATION,SECRETARIAT, THIRUVANANTHAPURAM.

    2       COMMISSIONER OF ENTRANCE EXAMINATION
            SANTHI NAGAR, THIRUVANANTHAPURAM,PIN - 695 001.

    3       KERALA VETERINARY AND ANIMAL SCIENCE UNIVERSITY
            LAKKIDI P.O., POOKKODE, WAYANAD DISTRICT,PIN - 673 576,
            REPRESENTED BY ITS REGISTRAR.

    4       RENNIS
            LIVESTOCK INSPECTOR,VETERINARY SUB CENTRE,PATHARAM,
            SOORANAD SOUTH,KOLLAM DISTRICT.

    5       SUDHA
            LIVESTOCK INSPECTOR,VETERINARY HOSPITAL,PUTHUPPADI,
            KOZHIKODE DISTRICT.

            BY ADVS.
            SMT.S.ABJA
            SRI.M.BALAGOVINDAN
            SRI.S.SHIBU KUMAR
            RAVI KRISHNAN
            Manu Govind


OTHER PRESENT:
           SRI.RIYAL DEVASSY, GP


     THIS   WRIT   PETITION   (CIVIL)   HAVING   BEEN   FINALLY   HEARD   ON
21.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                         P.V.KUNHIKRISHNAN, J.
                     = = = = = = = = = = = = = = =
                        W.P.(c).No.27473 of 2017
                    = = = = = = = = = = = = = = = =
                   Dated this the 21st day of May, 2024

                                JUDGMENT

Both sides submit that the matter has become infructuous. The

writ petition is, therefore, dismissed as infructuous.

sd/-

P.V.Kunhikrishnan, Judge

sj21/5/24 APPENDIX OF WP(C) 27473/2017

PETITIONER EXHIBITS

EXHIBIT P1. TRUE COPY OF RELEVANT PORTION OF PROSPECTUS FOR ADMISSION TO KERALA ENGINEERING, ARCHITECTURE AND MEDICAL COURSES.

EXHIBIT P2. TRUE COPY OF RELEVANT PAGE OF RANK LIST FOR ADMISSION TO MEDICAL AND ALLIED COURSES.

EXHIBIT P3. TRUE COPY OF 2ND RANK LIST DATED 07.08.2017 PUBLISHED BY THE 2ND RESPONDENT IN THE CATEGORY LIST OF LIVESTOCK INSPECTORS.

EXHIBIT P4. TRUE COPY OF EMAIL LETTER DATE 26.07.2017.

 
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