Hdb Financial Services Ltd vs The Sub Registrar
2024 Latest Caselaw 12592 Ker

Kerala High Court

Hdb Financial Services Ltd vs The Sub Registrar on 21 May, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                    THE HONOURABLE MR.JUSTICE N.NAGARESH
           Tuesday, the 21st day of May 2024 / 31st Vaisakha, 1946
                           WP(C) NO. 11297 OF 2024
PETITIONER:

     HDB FINANCIAL SERVICES LTD., HDB FINANCIAL SERVICES LIMITED, 1ST AND
     2ND FLOOR, WILSON HOUSE, OLD NAGARDAS ROAD, NEAR AMBOLI SUBWAY,
     ANDHERI(EAST), MUMBAI 400 069 AND HAVING ITS BRANCH OFFICE AT 2ND
     FLOOR, THE ART OF LIVING TOWER, 13 CROSS ROAD, SBT AVENUE, NEAR
     PASSPORT OFFICE, AUTHORISED OFFICER REPRESENTED BY MR. RAJ C.R
     PANAMPILLY NAGAR, ERNAKULAM-682 036., PIN - 682036

RESPONDENTS:

  1. THE SUB REGISTRAR, PUZHAKKARAKAVU RD, NEAR TB JUNCTION,
     THOTTUMKALPEEDIKA, MUVATTUPUZHA, KERALA, PIN-686661
  2. THE VILLAGE OFFICER, MULAVOOR,PEZHAKKAPPILLY, MUVATTUPUZHA,
     PIN-686673
  3. SHYLAJA ALI CHELAMALAYIL (H), PAYPRA 12/322, PEZHAYKAPILLY P.O,
     MULAVOOR, MUVATTUPUZHA, PIN-686673
  4. SHEREEJ CHELAMALAYIL (H), PAYPRA 12/322 PEZHAYKAPILLY P.O, MULAVOOR
     MUVATTUPUZHA, PIN - 686673
  5. PRESIDENT GENERAL MERCHANT CO-OPERATIVE SOCIETY, PEZHAKAPILLY
     P.O.,MUVATTUPUZHA, PIN-686673

     Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to direct respondents No.1 and 2 not to resgister any further
encumbrance in respect of the secured asset until final disposal of this
Writ Petition.
     This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C), this court's order dated
26.03.2024 and upon hearing the arguments of M/S. P.PAULOCHAN ANTONY &
SREEJITH K., Advocates for the petitioner, the court passed the following:
                           N.NAGARESH, J.
                ------------------------------------------------
                    W.P.(C) No. 11297 of 2024
              -------------------------------------------------
              Dated this the 21st day of May, 2024


                         ORDER

The judgment in the writ petition was dictated in the open

Court on 08.04.2024. Before signing the judgment, the counsel

for the petitioner informed that he wants to make further

submissions in the matter. Accordingly, the case is posted

today. Today, the counsel for the petitioner seeks further time to

address the Court.

Post on 10.06.2024.

Sd/-

N.NAGARESH JUDGE Sru