The Chief Postmaster General vs Smt. Sreeja N
2024 Latest Caselaw 12591 Ker

Kerala High Court

The Chief Postmaster General vs Smt. Sreeja N on 21 May, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                     &
              THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
          Tuesday, the 21st day of May 2024 / 31st Vaisakha, 1946
                 IA.NO.1/2024 IN OP (CAT) NO. 315 OF 2016

      OA 180/2016 OF CENTRAL ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH

APPLICANT/PETITIONERS IN OP(CAT):

  1. THE CHIEF POSTMASTER GENERAL KERALA CIRCLE, TRIVANDRUM-695033
  2. THE SUPERINTENDENT OF POST OFFICES KOTTAYAM DIVISION,
     KOTTAYAM-686001.

RESPONDENT/RESPONDENT IN OP(CAT):

     SMT. SREEJA N AGED 28 YEARS AGED 28 YEARS, D/O.LATE M.R.NARAYANAN
     NAIR,RESIDING AT PANTHAPPILLIKKARA HOUSE,AMANAKARA P.O., RAMAPURAM,
     KOTTAYAM-686576.


     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to extend the time
stipulated in the judgment dated 11.01.2024 by a further period of 4
months, in the interest of justice.


     This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and this Court's final order
dated 11/01/2024 and upon hearing the arguments of ASSISTANT SOLICITOR
GENERAL & SRI.T.V.VINU, CENTRAL GOVERNMENT COUNSEL, for the petitioners
and of SRI.MARTIN G.THOTTAN, Advocate for the respondent, the court passed
the following:
  A.MUHAMED MUSTAQUE & SHOBA ANNAMMA EAPEN, JJ.
-------------------------------------------------------------------------------------------
                                   I.A.No.1 of 2024
                                              IN
                            O.P.(CAT)No.315 of 2016
     -------------------------------------------------------------------------------------
                     Dated this the 21st day of May, 2024


                                      ORDER

A.Muhamed Mustaque, J.

Time for extension is opposed. However, we

grant time as prayed for. During the period of extension,

the respondent shall be permitted to continue as a

provisional GDS Mail Deliverer, if she is otherwise

continuing.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

SHOBA ANNAMMA EAPEN, JUDGE rkj