Kerala High Court
M.S. Vasavan vs Registrar Of Co-Operative Societies on 21 May, 2024
Author: Amit Rawal
Bench: Amit Rawal
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
WA NO. 666 OF 2024
AGAINST THE JUDGMENT DATED 05.4.2024 IN WP(C) NO.44318 OF 2023 OF
HIGH COURT OF KERALA
APPELLANT(S)/1ST PETITIONER IN W.P.(C) :
M.S. VASAVAN
AGED 67 YEARS
S/O SREEHANA PANICKER, PALACHALKONAM,
MANGALATHKONAM. KATTACHALKUZHY P.O.,
BALARAMAPPURAM, THIRUVANANTHAPURAM DISTRICT,
PIN - 695501
BY ADVS.
SINDHU SANTHALINGAM
A.D.SHAJAN
RESPONDENT(S)/RESPONDENTS 1 TO 5 AND PETITIONERS 2 TO 12 :
1 REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAUD P.O., THIRUVANANTHAPURAM, PIN - 695014
2 THE JOINT REGISTRAR (GENERAL) OF CO-OPERATIVE
SOCIETIES, O/O JOINT REGISTRAR (GENERAL) OF
CO-OPERATIVE SOCIETIES, KAITHAMUKKU, THIRUVANANTHAPURAM,
PIN - 695024
3 THE ASSISTANT REGISTRAR (GENERAL) OF CO-OPERATIVE
SOCIETIES, O/O ASSISTANT REGISTRAR (GENERAL),
CIVIL STATION, NEYYATTINKARA P.O.,
THIRUVANANTHAPURAM DISTRICT, PIN - 695121
4 THE SPECIAL SALE OFFICER
O/O THE ASSISTANT REGISTRAR (GENERAL) OF CO-OPERATIVE
SOCIETIES, CIVIL STATION, NEYYATTINKARA P.O.,
THIRUVANANTHAPURAM DISTRICT, PIN - 695121
5 PALLICHAL FARMERS' SERVICE CO-OPERATIVE BANK
LTD NO. T-677, REPRESENTED BY ITS MANAGING DIRECTOR,
VEDIVACHANKOVIL P.O., THIRUVANANTHAPURAM DISTRICT,
PIN - 695501
W.A. No.666 of 2024 2
6 S. VIJAYAN
AGED 66 YEARS
S/O SREEDHARAN, RESIDING AT MANOJ BHAVAN,
PALLACHAKONAM, BALARAMAPURAM P.O.,
THIRUVANANTHAPURAM DISTRICT, PIN - 695501
7 K. SURENDRAN
AGED 75 YEARS
S/O KUNJUKRISHNAN, RESIDING AT THENGUVILA VEEDU,
PALACHALKONAM, KATTACHALKUZHY P.O., BALARAMAPURAM,
THIRUVANANTHAPURAM DISTRICT, PIN - 695501
8 RADHA
AGED 65 YEARS
D/O GOMATHI, RESIDING AT RIJI NIVAS,
MANGALATHUKONAM, KATTACHALKUZHY P.O.,
BALARAMAPURAM, THIRUVANANTHAPURAM DISTRICT,
PIN - 695501
9 RENJITH V.R.
AGED 39 YEARS
S/O VASAVAN, RESIDING AT RIJI NIVAS,
MANGALATHUKONAM, KATTACHALKUZHY P.O.,
BALARAMAPURAM, THIRUVANANTHAPURAM DISTRICT,
PIN - 695501
10 RIJI R.V.
AGED 42 YEARS
D/O VASAVAN, RESIDING AT VAISHNAV BHAVAN,
PALACHALKONAM, KATTACHALKUZHY P.O., BALARAMAPURAM,
THIRUVANANTHAPURAM DISTRICT, PIN - 695501
11 J. VIMALA
AGED 71 YEARS
D/O JAGADAMMA, RESIDING AT THENGUVILA VEEDU,
PALACHALKONAM, KATTACHALKUZHY P.O., BALARAMAPURAM,
THIRUVANANTHAPURAM DISTRICT, PIN - 695501
12 J. SULAJA
AGED 62 YEARS
D/O JAGADAMMA, RESIDING AT MANOJ BHAVAN,
PALLACHAKONAM, BALARAMAPURAM P.O.,
THIRUVANANTHAPURAM DISTRICT, PIN - 695501
W.A. No.666 of 2024 3
13 LATHIKA
AGED 58 YEARS
D/O JAGADAMMA, RESIDING AT SOORAJ NIVAS,
OOOTUKUZHY, MANAGALTHUKONAM, KATTACHALKUZHY P.O.,
BALARAMAPURAM, THIRUVANANTHAPURAM DISTRICT,
PIN - 695501
14 S. JAYAPRAKASH
AGED 64 YEARS
S/O SUKUMARAN, RESIDING AT SOORAJ NIVAS,
OOOTUKUZHY, MANAGALTHUKONAM, KATTACHALKUZHY P.O.,
BALARAMAPURAM, THIRUVANANTHAPURAM DISTRICT,
PIN - 695501
15 SHAJILAL L.K.
AGED 53 YEARS
S/O LAZAR NADAR, RESIDING AT LAL BHAVAN,
MAVILAKADAVU, VENKADAMBU P.O.,
THIRUVANANTHAPURAM DISTRICT, PIN - 695506
16 MARYLET
AGED 66 YEARS
W/O LOHIDASAN, AMARVILA PUTHAN VEEDU,
VENNIYOOR, NELLIVILA P.O., VENGANOOR,
THIRUVANANTHAPURAM, PIN - 695523
BY ADVS.
C.S.MANU
GODWIN JOSEPH
SR GP SRI T K VIPINDAS
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON
21.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.A. No.666 of 2024 4
AMIT RAWAL & EASWARAN S. , JJ.
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W.A. No.666 of 2024
-----------------------------------
Dated this the 21st day of May 2024
JUDGMENT
AMIT RAWAL, J.
After arguing for sometime, learned counsel appearing for the
appellant/petitioner seeks liberty of this Court for withdrawal of this Writ
Appeal.
Writ Appeal is dismissed as withdrawn.
Sd/-
AMIT RAWAL, JUDGE
Sd/-
EASWARAN S., JUDGE
NS
