Tuesday, 21, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Thomas Luke Pattarkalam vs P.N.Mohanan
2024 Latest Caselaw 12587 Ker

Citation : 2024 Latest Caselaw 12587 Ker
Judgement Date : 21 May, 2024

Kerala High Court

Thomas Luke Pattarkalam vs P.N.Mohanan on 21 May, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
   TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                   OP(C) NO. 1026 OF 2024
 AGAINST THE ORDER/JUDGMENT DATED 25.01.2024 IN OS NO.92 OF
         2021 OF PRINCIPAL MUNSIFF COURT, ERNAKULAM


PETITIONERS/RESPONDENTS/PLAINTIFFS:

    1     THOMAS LUKE PATTARKALAM
          AGED 41 YEARS, S/O.LUKE THOMAS,
          PATTARKALAM HOUSE, RUBY NAGAR P.O.,
          VAZHAPPILLY EAST VILLAGE,
          CHANGANACHERRY TALUK, KOTTAYAM DISTRICT,
          PRESENTLY RESIDING AT 10B, AUTUMN DALE,
          S.I. PROPERTIES, VIDYA NAGAR,
          KADAVANTHARA P.O.,
          ERNAKULAM DISTRICT, PIN - 682020
    2     ANU ANNE THOMAS
          AGED 38 YEARS, W/O.THOMAS LUKE PATTARKALAM,
          PATTARKALAM HOUSE, RUBY NAGAR P.O.,
          VAZHAPPILLY EAST VILLAGE,
          CHANGANACHERRY TALUK, KOTTAYAM DISTRICT,
          PRESENTLY RESIDING AT 10B, AUTUMN DALE,
          S.I. PROPERTIES, VIDYA NAGAR, KADAVANTHARA P.O.,
          ERNAKULAM DISTRICT, PIN - 682020

         BY ADV LATHEESH SEBASTIAN

RESPONDENTS/PETITIONERS &
RESPONDENTS 3 & 4/ DEFENDANTS:

    1    P.N.MOHANAN
         AGED 58 YEARS
         S/O.K.V.NARAYANA PILLAI,
         PALAKKATTU HOUSE, RAJAGIRI VALLEY P.O.,
         KAKKANAD, ERNAKULAM DISTRICT, PIN - 682039
    2    P.N.SATHEESAN
         AGED 56 YEARS, S/O.K.V.NARAYANA PILLAI,
         PALAKKATTU HOUSE, RAJAGIRI VALLEY P.O.,
         KAKKANAD, ERNAKULAM DISTRICT, PIN - 682039
 O.P.(C) No. 1026/2024

                               ..2..




     3       P.N.SURESH
             AGED 54 YEARS, S/O.K.V.NARAYANA PILLAI,
             PALAKKATTU HOUSE, RAJAGIRI VALLEY P.O.,
             KAKKANAD, ERNAKULAM DISTRICT, PIN - 682039
     4       JITHESH
             AGED 44 YEARS, S/O. LATE RAMAKRISHNAN NAIR,
             PVR STORE, MAPRANAM JUNCTION,
             RAJAGIRI VALLEY P.O., KUSUMAGIRI,
             KAKKANAD , ERNAKULAM DISTRICT, PIN - 682030
     5       JINESH
             AGED 42 YEARS, S/O. LATE RAMAKRISHNAN NAIR,
             PVR STORE, MAPRANAM JUNCTION,
             RAJAGIRI VALLEY P.O., KUSUMAGIRI,
             KAKKANAD, ERNAKULAM DISTRICT, PIN - 682030


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
21.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 O.P.(C) No. 1026/2024

                                    ..3..




                          JUDGMENT

The learned counsel for the petitioners seeks permission

to withdraw this original petition. Permission is granted.

Accordingly, this original petition is dismissed as

withdrawn.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE APA

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter