Ibrahim C vs Sri. Misal Sagar Bharat Ias
2024 Latest Caselaw 12571 Ker

Kerala High Court

Ibrahim C vs Sri. Misal Sagar Bharat Ias on 21 May, 2024

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                 THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
      TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                         CON.CASE(C) NO. 458 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.30143 OF 2023 OF HIGH
COURT OF KERALA
PETITIONER:

             IBRAHIM C
             AGED 62 YEARS
             S/O MUHAMMED, CHINGLY HOUSE, KALLUVAYAL, SULTHAN
             BATHERY, WAYANAD, PIN - 673592

             BY ADVS.
             P.NANDAKUMAR
             AMRUTHA SANJEEV
             VIVEK VIJAYAKUMAR
             MERIN K JIMMY
             ANJANA ROY


RESPONDENT:

             SRI. MISAL SAGAR BHARAT IAS
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER, THE
             REVENUE DIVISIONAL OFFICER, OFFICE OF THE REVENUE
             DIVISIONAL OFFICE, MANANTHAVADY, WAYANAD, PIN - 670645


OTHER PRESENT:

             SR.GP - DEEPA NARAYANAN




     THIS     CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 21.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Cont. Case(C).No.458 of 2024   2



                      VIJU ABRAHAM,J
                   -------------------
              Cont. Case(C).No.458 of 2024
             -------------------------------
           Dated this the 21st day of May, 2024

                               JUDGMENT

The learned Government Pleader upon

instructions submitted that the direction in the

judgment has been complied with, whereby the

application submitted by the petitioner has been

allowed. Recording the same, the above Contempt

Case is closed.

sd/-

VIJU ABRAHAM, JUDGE

pm

APPENDIX OF CON.CASE(C) 458/2024

PETITIONER'S ANNEXURES

Annexure A1 CERTIFIED COPY OF JUDGMENT DATED 01.11.2023 IN WP(C)NO.30143 OF 2023

Annexure A2 TRUE COPY OF LETTER NO.RDOMDY/3002/2019-F DATED 29.11.2023 ISSUED BY THE RESPONDENT TO THE PETITIONER

Annexure A3 TRUE COPY OF LETTER DATED 01.12.2023 SUBMITTED BY THE PETITIONER TO THE RESPONDENT.

Annexure A4 TRUE COPY OF LETTER NO.RDOMDY/3002/2019-F DATED 16.12.2023 ISSUED BY THE RESPONDENT TO THE PETITIONER