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Jaseena vs State Of Kerala
2024 Latest Caselaw 12557 Ker

Citation : 2024 Latest Caselaw 12557 Ker
Judgement Date : 21 May, 2024

Kerala High Court

Jaseena vs State Of Kerala on 21 May, 2024

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
    TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                      WP(CRL.) NO. 503 OF 2024
    CRIME NO.594/2013 OF CHANDERA POLICE STATION, KASARGOD
        IN CRL.A NO.1025 OF 2014 OF HIGH COURT OF KERALA


PETITIONER/PETITIONER:

            JASEENA
            AGED 36 YEARS
            W/O SHIHAB MUNDROTE (H),
            ERAVAKKAD (P.O) PALAKKAD DISTRICT, PIN - 679552
            BY ADVS.
            P.K.VARGHESE
            M.T.SAMEER
            DHANESH V.MADHAVAN
            K.R.ARUN KRISHNAN
            JERRY MATHEW
            JUSTIN K.K.


RESPONDENTS/STATE:

    1       STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031
    2       SUPERINTENDENT
            CENTRAL PRISON AND CORRECTIONAL HOME,
            VIYYUR, PIN - 680010
            BY ADV.
            SRI. ASHI.M.C
            PUBLIC PROSECUTOR
     THIS    WRIT    PETITION    (CRIMINAL)   HAVING   COME   UP   FOR
ADMISSION ON 21.05.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 W.P.(Crl.).No.503 of 2024

                                        -:2:-




                        BECHU KURIAN THOMAS, J.
                       ---------------------------------------
                         W.P.(Crl.).No.503 of 2024
                       ---------------------------------------
                      Dated this the 21st day of May, 2024


                                   JUDGMENT

The learned counsel for the petitioner submitted that, pursuant to

the order dated 17.05.2024, petitioner has returned back to the jail. The

said submission is recorded.

Accordingly, this writ petition is closed.

Sd/-

BECHU KURIAN THOMAS JUDGE Jka/21.05.24.

APPENDIX OF WP(CRL.) 503/2024

PETITIONER'S EXHIBITS

Exhibit P1 WEDDING INVITATION LETTER OF THE PETITIONER'S BROTHER IS PRODUCED HERE AND MARKED AS EXHIBIT P1

Exhibit P2 A COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE SUPERINTENDENT CENTRAL PRISON AND CORRECTIONAL HOME, VIYYUR

 
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