Sreekumar S vs State Of Kerala
2024 Latest Caselaw 12536 Ker

Kerala High Court

Sreekumar S vs State Of Kerala on 21 May, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                   WP(C) NO. 10985 OF 2017
PETITIONERS:

    1     SREEKUMAR S.
          AGED 49 YEARS
          S/O. SIVASANKARA PILLAI, SURYAKANTAM,AISWARYA
          LANE, DRAINAGE ROAD, PERUNTHANNI,
          VALLAKKADAVU P.O.,THIRUVANANTHAPURAM - 695 008.
    2     SREEKALA
          W/O. SREEKUMAR, SURYAKANTAM, AISWARYA
          LANE,DRAINAGE ROAD, PERUNTHANNI,
          VALLAKKADAVU P.O.,THIRUVANANTHAPURAM - 695 008.
    3     HARISH KUMAR
          S/O. SREEKUMAR, SURYAKANTAM, AISWARYA
          LANE,DRAINAGE ROAD, PERUNTHANNI,
          VALLAKKADAVU P.O.,THIRUVANANTHAPURAM - 695 008.
          BY ADVS.SRI.D.KISHORE
          SMT.MINI GOPINATH
          SMT.MEERA GOPINATH

RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY ITS PRINCIPAL SECRETARY TO
          GOVERNMENT, GOVERNMENT SECRETARIAT,REVENUE
          DEPARTMENT, THIRUVANANTHAPURAM,PIN - 695 001.
    2     THE SECRETARY
          CORPORATION OF THIRUVANANTHAPURAM - 695 033.
    3     THE EXECUTIVE ENGINEER
          CORPORATION OF THIRUVANANTHAPURAM,
          ZONAL OFFICE, KADAKAMPALLY, ANAYARA P.O.,
          THIRUVANANTHAPURAM - 695 029.
    4     THE AGRICULTURAL OFFICER
          KRISHI BHAVAN, KADAKAMPALLY,ANAYARA P.O.,
          THIRUVANANTHAPURAM - 695 029.
    5     THE VILLAGE OFFICER
          KADAKAMPALLY VILLAGE, ANAYARA
          P.O.,THIRUVANANTHAPURAM - 695 029.
    6     THE LOCAL LEVEL MONITORING COMMITTEE
          REPRESENTED BY ITS CONVENER,KRISHI BHAVAN,
          KADAKAMPALLY,ANAYARA P.O.,
 W.P.(C).No.10985/2017

                             2



           THIRUVANANTHAPURAM,PIN - 695 029.
    7      THE DISTRICT COLLECTOR
           THIRUVANANTHAPUAM - 695 043.
    8      THE REVENUE DIVISIONAL OFFICER
           THIRUVANANTHAPURM - 695 043.
           BY ADVS.
           SRI.N.NANDAKUMARA MENON SR.
           SRI.P.K.MANOJKUMAR, SC, TVPM CORPORATION
           SUMAN CHAKRAVARTHY
           SRI.RIYAL DEVASSY, GP


        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 21.05.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.10985/2017

                                   3




                   P.V.KUNHIKRISHNAN, J.
                    --------------------------------
                  W.P.(C).No.10985 of 2017
             ---------------------------------------------
            Dated this the 21st day of May, 2024


                           JUDGMENT

When this writ petition came up for consideration,

the learned counsel for the petitioners submitted that the

prayers in this writ petition are infructuous.

Therefore, this writ petition is dismissed as

infructuous.

sd/-

                                             P.V.KUNHIKRISHNAN
JV                                                  JUDGE