Tuesday, 21, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Geetha.P vs M.Azeez
2024 Latest Caselaw 12423 Ker

Citation : 2024 Latest Caselaw 12423 Ker
Judgement Date : 21 May, 2024

Kerala High Court

Geetha.P vs M.Azeez on 21 May, 2024

Author: V. G. Arun

Bench: V.G.Arun

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                              &
              THE HONOURABLE MR.JUSTICE V.G.ARUN
  TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                    WP(C) NO. 8436 OF 2019
PETITIONER/S:

    1      VINEETHA GIREESH,
           AGED 41 YEARS
           W/O.GIREESAN, KUNNATH MANA, KEEZHAYUR P.O.,
           PATTAMBI, COUNCILOR, DIVISION NO.15, PATTAMBI
           MUNICIPALITY, PATTAMBI P.O., PALAKKAD DISTRICT -
           679 303.
    2      A.R.KRISHNAVENI,
           AGED 53 YEARS
           W/O.K.UNNIKRISHNAN, ACHATHU PALLIYALIL HOUSE,
           AMAYUR P.O., PALAKKAD DISTRICT - 679 303,
           COUNCILOR, DIVISION NO.2, PATTAMBI MUNICIPALITY.
    3      GIRIJA,
           AGED 46 YEARS
           W/O.LATE MADHUSOODANAN, PATTATHODI HOUSE,
           SANKARAMANGALAM, PATTAMBI, COUNCILOR, DIVISION
           NO.3, PATTAMBI MUNICIPALITY - 679 303.
           BY ADVS.
           SRI.BABU KARUKAPADATH
           SMT.M.A.VAHEEDA BABU
           SRI.K.M.FAISAL (KALAMASSERY)
           SRI.P.U.VINOD KUMAR
           SRI.AVINASH P RAVEENDRAN


RESPONDENT/S:

    1      THE STATE OF KERALA,
           REPRESENTED BY THE CHIEF SECRETARY TO THE
           GOVERNMENT, GOVERNMENT SECRETARIAT,
           THIRUVANANTHAPURAM - 678 001.
    2      THE KERALA STATE ELECTION COMMISSION,
           REPRESENTED BY ITS SECRETARY, COMMISSION OFFICE,
           LMS JUNCTION, PALAYAM, THIRUVANANTHAPURAM - 695
           033.
    3      K.C.GIRESH,
           LATHA MANDIRAM, VADAKKUMURI, PATTAMBI P.O.,
 W. P. (C) No. 8436 of 2019
and connected cases
                                     -2-


              PALAKKAD DISTRICT, COUNCILOR, DIVISION NO.26,
              PATTAMBI MUNICIPALITY - 679 303.
      4       THE PATTAMBI MUNICIPALITY,
              REPRESENTED BY ITS SECRETARY, MUNICIPAL OFFICE,
              PATTAMBI - 679 303.
              BY ADVS.
              SRI.TPM.IBRAHIM KHAN (SR.)
              SHRI.DEEPU LAL MOHAN, SC, KERALA STATE ELECTION
              COMMISSION
              SMT.P.J.RAZIA BEEVI


OTHER PRESENT:

              SR.GP.K.P.HARISH;


       THIS     WRIT     PETITION    (CIVIL)   HAVING   COME   UP   FOR
ADMISSION       ON     21.05.2024,    ALONG    WITH   WP(C).8124/2019,
8108/2019 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W. P. (C) No. 8436 of 2019
and connected cases
                                     -3-


             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
          THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                     &
                 THE HONOURABLE MR.JUSTICE V.G.ARUN
   TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                             WA NO. 971 OF 2019
AGAINST THE ORDER IN WP(C) NO.8124 OF 2019 OF HIGH COURT OF
                                   KERALA
APPELLANT/S:

      1      A.K.AKBAR
             AGED 50 YEARS
             S/O.MOIDEEN, APPAMKANDATHIL VEEDU,
             KEEZHAYUR.P.O., PALAKKAD.
      2      SHEEJA
             AGED 1 YEARS
             D/O.ABBULU, CHERKUZHIYATHU HOUSE, LIBERTY STREET,
             PATTAMBI.P.O., PALAKKAD-679303.
      3      SANGEETHA
             AGED 1 YEARS
             D/O.PRABHAKARAN NAIR, SREEVILAS,
             MELEPATTAMBI.P.O., PALAKKAD-679306.
      4      MANIKANDAN.K.C.
             AGED 1 YEARS
             S/O.PADMANABHAN NAIR, SREELAKAM, LIBERTY STREET,
             PATTAMBI.P.O., PALAKKAD-679303.
             BY ADVS.
             SRI.S.SREEKUMAR (SR.)
             SRI.K.V.KRISHNAKUMAR
             SRI.T.S.SARATH
             SRI.NAVOD PRASANNAN PATTALI


RESPONDENT/S:

      1      THE STATE OF KERALA,
             REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
             SECRETARIAT, THIRUVANANTHPURAM-695001.
      2      THE KERALA STATE ELECTION COMMISSION,
             CORPORATION OFFICE COMPLEX, LMS JUNCTION,
             PALAYAM, THIRUVANANTHAPURAM-695003, REPRESENTED
             BY ITS SECRETARY.
 W. P. (C) No. 8436 of 2019
and connected cases
                                    -4-


      3       MR.K.C.GIRISH,
              LATHA MANDIRAM, VADAKKUMURI, PATTAMBI.P.O.,
              PALAKKAD-679303.
              BY ADVS.
              SHRI.DEEPU LAL MOHAN, SC, KSEC
              SR. GP. V. TEKCHAND


       THIS    WRIT    APPEAL   HAVING    COME   UP   FOR   ADMISSION   ON
21.05.2024, ALONG WITH WP(C).8436/2019 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W. P. (C) No. 8436 of 2019
and connected cases
                                     -5-


             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
          THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                     &
                 THE HONOURABLE MR.JUSTICE V.G.ARUN
   TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                             WA NO. 972 OF 2019
AGAINST THE ORDER IN WP(C) NO.8108 OF 2019 OF HIGH COURT OF
                                   KERALA
APPELLANT/S:

      1      UMMER PALATHINKAL
             AGED 62 YEARS
             S/O.HAMSA HAJI, PALATHINKAL VEEDU, ANTHOOR
             PALLIYAYIL, KEEZHAYUR P.O., PATTAMBI, PALAKKAD
             DISTRICT, COUNCILOR, DIVISION NO.20, PATTAMBI
             MUNICIPALITY, PIN-679 303.
      2      K.V.A. JABBAR,
             AGED 58 YEARS
             S/O.HAMSA HAJI, KODUVAYKAL HOUSE, KODALUR, MELE
             PATTAMBI P.O., PALAKKAD DISTRICT, COUNCILOR,
             DIVISION NO.06, PATTAMBI MUNICIPALITY, PIN-679
             303.
      3      KUNJUMUHAMMED RASHEED (K.P.VAPPUTTI),
             AGED 64 YEARS
             S/O.K.P.POKKER, KOPPATH PARAMMEL HOUSE, COLLEGE
             STREET, MELE PATTAMBI P.O., PALAKKAD DISTRICT,
             COUNCILOR, DIVISION NO.12, PATTAMBI MUNICIPALITY,
             PIN-679 303.
      4      MUSHTHAQ ABDUL NAZEER,
             AGED 39 YEARS
             S/O.HASSAN MADAYIKOLMANNIL HOUSE, MELE PATTAMBI
             P.O., PALAKKAD DISTRICT, COUNCILOR, DIVISION
             NO.13, PATTAMBI MUNICIPALITY, PIN-679 303.
      5      ABUDL HAKKIM RAZY,
             AGED 38 YEARS
             S/O.ABDUL SALAM, CHIRAKKAL VEEDU, SANKARAMANGALAM
             P.O., PATTAMBI, PALAKKAD DISTRICT, COUNCILOR,
             DIVISION NO.04, PATTAMBI MUNICIPALITY, PIN-679
             303.
      6      BULKEEZ,
             AGED 42 YEARS
             D/O.MAJEED, KALLIVALAPPIL HOUSE, LAKSHAM VEEDU
             COLONY, AMAYUR P.O., PATTAMBI, PALAKKAD DISTRICT,
 W. P. (C) No. 8436 of 2019
and connected cases
                                -6-


             COUNCILOR, DIVISION NO.01, PATTAMBI MUNICIPALITY,
             PIN-679 303.
      7      MUNEERA,
             AGED 29 YEARS
             D/O.HANEEFA, PATHIYIL VEEDU, KODALUR, MARUTHUR
             P.O., PATTAMBI, PALAKKAD DISTRICT, COUNCILOR,
             DIVISION NO.05, PATTAMBI MUNICIPALITY, PIN-679
             303.
      8      JAYALEKHA,
             AGED 53 YEARS
             D/O.KOLAVAN, KALLUPARAMBIL HOUSE, SANKARAMANGALAM
             P.O., PATTAMBI, PALAKKAD DISTRICT, COUNCILOR,
             DIVISION NO.08, PATTAMBI MUNICIPALITY, PIN-679
             303.
      9      SUNITHA
             AGED 34 YEARS
             D/O.VELAYUDHAN, PALLIPPATTIL VEEDU,
             SANKARAMANGALAM P.O., PATTAMBI, PALAKKAD
             DISTRICT, COUNCILOR, DIVISION NO.08, PATTAMBI
             MUNICIPALITY, PIN-679 303.
     10      AMINA,
             AGED 42 YEARS
             D/O.VEERAVUNNI, MUNDANNAYIL VEEDU, MELE PATTAMBI,
             PALAKKAD DISTRICT, COUNCILOR, DIVISION NO.11,
             PATTAMBI MUNICIPALITY, PIN-679 303.
             BY ADVS.
             NAVOD PRASANNAN PATTALI
             SRI.K.V.KRISHNAKUMAR
             SRI.T.S.SARATH


RESPONDENT/S:

      1      K.C.GIRISH, LATHA MANDIRAM
             VADAKKUMURI, PATTAMBI P.O., PALAKKAD DISTRICT,
             COUNCILOR, DIVISION NO.26, PATTAMBI MUNICIPALITY,
             PIN-679 303.
      2      KERALA STATE ELECTION COMMISSION,
             CORPORATION OFFICE COMPLEX, LMS JUNCTION,
             PALAYAM, THIRUVANANTHAPURAM-695 033, REPRESENTED
             BY ITS SECRETARY.
      3      THE STATE OF KERALA,
             REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
             SECRETARIAT, THIRUVANANTHAPURAM-695 001.
             BY ADVS.
             SHRI.DEEPU LAL MOHAN, SC, KSEC
             SR. GP. K. P. HARISH
 W. P. (C) No. 8436 of 2019
and connected cases
                                    -7-


       THIS    WRIT    APPEAL   HAVING    COME   UP   FOR   ADMISSION   ON
21.05.2024, ALONG WITH WP(C).8436/2019 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W. P. (C) No. 8436 of 2019
and connected cases
                                       -8-


             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
          THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                       &
                 THE HONOURABLE MR.JUSTICE V.G.ARUN
   TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                             WP(C) NO. 8108 OF 2019
PETITIONER/S:

      1      UMMER PALATHINKAL,
             AGED 62 YEARS
             S/O.HAMSA, PALATHINKAL VEEDU, ANTHOOR PALLIYAYIL,
             KEEZHAYUR P.O., PATTAMBI, PALAKKAD DISTRICT,
             COUNCILOR, DIVISION NO.20, PATTAMBI MUNICIPALITY.
      2      K.V.A.JABBAR,
             AGED 58 YEARS
             S/O.HAMSA HAJI, KODUVAYKAL HOUSE, KODALUR, MELE
             PATTAMBI P.O., PALAKKAD DISTRICT, COUNCILOR,
             DIVISION NO.06, PATTAMBI MUNICIPALITY.
      3      KUNJUMUHAMMED RASHEED (K.P.VAPPUTTI),
             AGED 64 YEARS
             S/O.K.P.POKKER, KOPPATH PARAMMEL HOUSE,COLLEGE
             STREET, MELE PATTAMBI P.O., PALAKKAD DISTRICT,
             COUNCILOR, DIVISION NO.12, PATTAMBI MUNICIPALITY.
      4      MUSHTHAQ ABDUL NAZEER,
             AGED 39 YEARS
             S/O.HUSSAN, MADAYIKOLMANNIL HOUSE,MELE PATTAMBI
             P.O., PALAKKAD DISTRICT, COUNCILOR, DIVISION
             NO.13, PATTAMBI MUNICIPALITY.
      5      ABDUL HAKKIM RAZY,
             AGED 38 YEARS
             S/O.ABDUL SALAM, CHIRAKKAL VEEDU, SANKARAMANGALAM
             P.O., PATTAMBI, PALAKKAD DISTRICT, COUNCILOR,
             DIVISION NO.04, PATTAMBI MUNICIPALITY.
      6      BULKEEZ,
             AGED 42 YEARS
             D/O.MAJEED, KALLIVALAPPIL HOUSE, LAKSHAM VEEDU
             COLONY, AMAYUR P.O., PATTAMBI, PALAKKAD DISTRICT,
             COUNCILOR, DIVISION NO.01, PATTAMBI MUNICIPALITY.
      7      MUNEERA,
             AGED 29 YEARS
             D/O.HANEEFA, PATHIYIL VEEDU, KODALUR, MARUTHUR
             P.O., PATTAMBI, PALAKKAD DISTRICT, COUNCILOR,
             DIVISION NO.05, PATTAMBI MUNICIPALITY.
 W. P. (C) No. 8436 of 2019
and connected cases
                                     -9-


      8       JAYALEKHA,
              AGED 53 YEARS
              D/O.KOLAVAN, KALLUPARAMBIL HOUSE, SANKARAMANGALAM
              P.O., PATTAMBI, PALAKKAD DISTRICT, COUNCILOR,
              DIVISION NO.08, PATTAMBI MUNICIPALITY.
      9       SUNITHA,
              AGED 34 YEARS
              D/O.VELAYUDHAN, PALLIPPATTIL VEEDU,
              SANKARAMANGALAM P.O., PATTAMBI, PALAKKAD
              DISTRICT, COUNCILOR, DIVISION NO.27, PATTAMBI
              MUNICIPALITY.
     10       AMINA,
              AGED 42 YEARS
              D/O.VEERAVUNNI, MUNDANNAYIL VEEDU, MELE PATTAMBI,
              PALAKKAD DISTRICT, COUNCILOR, DIVISION NO.11,
              PATTAMBI MUNICIPALITY.
              BY ADVS.
              BABU KARUKAPADATH
              SMT.M.A.VAHEEDA BABU
              SRI.K.M.FAISAL (KALAMASSERY)
              SRI.P.U.VINOD KUMAR
              SRI.AVINASH P RAVEENDRAN
              SMT.ARYA RAGHUNATH
              SRI.A.HAROON RASHEED


RESPONDENT/S:

      1       K.C.GIRISH,
              LATHA MANDIRAM, VADAKKUMURI, PATTAMBI P.O.,
              PALAKKAD DISTRICT, COUNCILOR, DIVISION NO.26,
              PATTAMBI MUNICIPALITY.
      2       KERALA STATE ELECTION COMMISSION,
              CORPORATION OFFICE COMPLEX, LMS JUNCTION,
              PALAYAM, THIRUVANANTHAPURAM-695033, REPRESENTED
              BY ITS SECRETARY.
      3       THE STATE OF KERALA,
              REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
              SECRETARIAT, THIRUVANANTHAPURAM-695001.
              BY ADV SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
              COMMISSION, KERALA
              SR. GP. K. P. HARISH
       THIS     WRIT     PETITION   (CIVIL)    HAVING    COME   UP   FOR
ADMISSION      ON   21.05.2024,     ALONG   WITH   WP(C).8436/2019   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W. P. (C) No. 8436 of 2019
and connected cases
                                      -10-


             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
          THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                       &
                 THE HONOURABLE MR.JUSTICE V.G.ARUN
   TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                             WP(C) NO. 8124 OF 2019
PETITIONER/S:

      1      A.K.AKBAR,
             AGED 50 YEARS
             S/O.MOIDEEN, APPAMKANDATHIL VEEDU, KEEZHAYUR
             P.O., PALAKKAD.
      2      SHEEJA,
             AGED 1 YEARS
             D/O.ABBULU, CHERKUZHIYATHU HOUSE, LIBERTY STREET,
             PATTAMBI P.O., PALAKKAD-679303.
      3      SANGEETHA,
             AGED 1 YEARS
             D/O.PRABHAKARAN NAIR, SREEVILAS, MELE PATTAMBI
             P.O., PALAKKAD-679306.
      4      MANIKANDAN K.C.,
             AGED 1 YEARS
             S/O.PADMANABHAN NAIR, SREELAKAM, LIBERTY STREET,
             PATTAMBI P.O., PALAKKAD -679303.
             BY ADVS.
             S.SREEKUMAR (SR.)
             SRI.P.MARTIN JOSE
             SRI.P.PRIJITH
             SRI.THOMAS P.KURUVILLA
             SRI.R.GITHESH
             SRI.AJAY BEN JOSE
             SRI.MANJUNATH MENON


RESPONDENT/S:

      1      THE STATE OF KERALA,
             REPRESENTED BY THE ADDL. CHIEF SECRETARY,
             GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-
             695001.
      2      THE KERALA STATE ELECTION COMMISSION,
             CORPORATION OFFICE COMPLEX, LMS JUNCTION,
             PALAYAM, THIRUVANANTHAPURAM-695033, REPRESENTED
             BY ITS SECRETARY.
 W. P. (C) No. 8436 of 2019
and connected cases
                                     -11-


      3       MR.K.C.GIRISH,
              LATHA MANDIRAM, VADAKKUMURI, PATTAMBI P.O.,
              PALAKKAD-679303.
              BY ADV SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
              COMMISSION, KERALA
              SR. GP. K. P. HARISH


       THIS     WRIT     PETITION   (CIVIL)    HAVING    COME   UP   FOR
ADMISSION      ON   21.05.2024,     ALONG   WITH   WP(C).8436/2019   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W. P. (C) No. 8436 of 2019
and connected cases
                                      -12-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
          THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                       &
                    THE HONOURABLE MR.JUSTICE V.G.ARUN
   TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                         WP(C) NO. 10771 OF 2019
PETITIONER/S:

              M.V.LEELA,
              AGED 45 YEARS
              W/O. SURYAN, KUZHIPARAMBIL HOUSE, KODALUR,
              MELEPATTAMBI P.O, PALAKKAD DISTRICT 679 306
              BY ADV P.C.SASIDHARAN


RESPONDENT/S:

      1       IRSHAD.C.M,
              CHAMAPARAMBIL HOUSE, MELEPATTAMBI P.O, PALAKKAD
              DISTRICT 679 306
      2       KERALA STATE ELECTION COMMISSION,
              CORPORATION OFFICE COMPLEX, LMS JUNCTION,
              PALAYAM, THIRUVANANTHAPURAM, KERALA 695 033,
              REPRESENTED BY ITS SECRETARY.
      3       THE STATE OF KERALA,
              REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
              SECRETARIAT, THIRUVANANTHAPURAM 695 001
              BY ADV SHRI.DEEPU LAL MOHAN, SC, KSEC
              SR. GP. V. TEKCHAND


       THIS     WRIT     PETITION    (CIVIL)     HAVING    COME   UP   FOR
ADMISSION      ON    21.05.2024,    ALONG     WITH   WP(C).8436/2019   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W. P. (C) No. 8436 of 2019
and connected cases
                                      -13-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
          THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                       &
                    THE HONOURABLE MR.JUSTICE V.G.ARUN
   TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                         WP(C) NO. 10781 OF 2019
PETITIONER/S:

              N.MOHANASUNDARAN
              AGED 68 YEARS
              NAMBRATHU HOUSE, K.E.THANGAL ROAD, PATTAMBI P.O.,
              PALAKKAD DISTRICT-679303.
              BY ADV P.C.SASIDHARAN


RESPONDENT/S:

      1       JITHESH MOZHIKUNNAM
              MOZHIKUNNATH MANA, MELEPATTAMBI P.O., PALAKKAD
              DISTRICT-679 306.
      2       KERALA STATE ELECTION COMMISSION
              CORPORATION OFFICE COMPLEX, LMS JUNCTION,
              PALAYAM, THIRUVANANTHAPURAM, KERALA 695 033,
              REPRESENTED BY ITS SECRETARY.
      3       THE STATE OF KERALA
              REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
              SECRETARIAT, THIRUVANANTHAPURAM-695 001.
              BY ADV SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
              COMMISSION, KERALA
              SR. GP. V. TEKCHAND


       THIS     WRIT     PETITION    (CIVIL)     HAVING    COME   UP   FOR
ADMISSION      ON    21.05.2024,    ALONG     WITH   WP(C).8436/2019   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W. P. (C) No. 8436 of 2019
and connected cases
                                      -14-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
          THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                       &
                    THE HONOURABLE MR.JUSTICE V.G.ARUN
   TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                         WP(C) NO. 10795 OF 2019
PETITIONER/S:

              GEETHA.P
              AGED 46 YEARS
              KANDAPPATHODI, KEEZHAYUR, PATTAMBI P.O., PALAKKAD
              DISTRICT- 679303.
              BY ADV P.C.SASIDHARAN


RESPONDENT/S:

      1       M.AZEEZ,
              MUNDATH HOUSE, KEEZHAYUR, PATTAMBI P.O., PALAKKAD
              DISTRICT- 679303.
      2       KERALA STATE ELECTION COMMISSION,
              CORPORATION OFFICE COMPLEX, LMS JUNCTION,
              PALAYAM, THIRUVANANTHAPURAM, KERALA- 695033,
              REPRESENTED BY ITS SECRETARY.
      3       THE STATE OF KERALA,
              REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
              SECRETARIAT, THIRUVANANTHAPURAM- 695001.
              BY ADV SHRI.DEEPU LAL MOHAN, SC, KSEC
              SR. GP. V. TEKCHAND


       THIS     WRIT     PETITION    (CIVIL)     HAVING    COME   UP   FOR
ADMISSION      ON    21.05.2024,    ALONG     WITH   WP(C).8436/2019   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W. P. (C) No. 8436 of 2019
and connected cases
                                      -15-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
          THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                       &
                    THE HONOURABLE MR.JUSTICE V.G.ARUN
   TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                         WP(C) NO. 10808 OF 2019
PETITIONER/S:

              RAHNABI,
              AGED 43 YEARS
              W/O.HAMEED, KALATHILTHODY HOUSE, SANKARAMANGALAM
              P.O., PALAKKAD DISTRICT - 679 306.
              BY ADV P.C.SASIDHARAN


RESPONDENT/S:

      1       PRAKASAN,
              KALLUPARAMBIL HOUSE, SANKARAMANGALAM P.O.,
              PALAKKAD DISTRICT - 679 306.
      2       KERALA STATE ELECTION COMMISSION,
              CORPORATION OFFICE COMPLEX, LMS JUNCTION,
              PALAYAM, THIRUVANANTHAPURAM, KERALA - 695 033,
              REPRESENTED BY ITS SECRETARY.
      3       THE STATE OF KERALA,
              REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
              SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
              BY ADV SHRI.DEEPU LAL MOHAN, SC, KSEC
              SR. GP. K. P. HARISH


       THIS     WRIT     PETITION    (CIVIL)     HAVING    COME   UP   FOR
ADMISSION      ON    21.05.2024,    ALONG     WITH   WP(C).8436/2019   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W. P. (C) No. 8436 of 2019
and connected cases
                                      -16-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
          THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                       &
                    THE HONOURABLE MR.JUSTICE V.G.ARUN
   TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                         WP(C) NO. 10809 OF 2019
PETITIONER/S:

              SUBRAHMANIAN.P,
              AGED 51 YEARS
              PALLIPPATTIL HOUSE, SANKARAMANGALAM P.O,
              PATTAMBI, PALAKKAD 679 303.
              BY ADV P.C.SASIDHARAN


RESPONDENT/S:

      1       P.GOPALAN,
              PALLIPPATTIL HOUSE, SANKARAMANGALAM P.O,
              PATTAMBI, PALAKKAD 679 303.
      2       KERALA STATE ELECTION COMMISSION,
              CORPORATION OFFICE COMPLEX, LMS JUNCTION,
              PALAYAM, THIRUVANANTHAPURAM, KERALA 695 033,
              REPRESENTED BY ITS SECRETARY.
      3       THE STATE OF KERALA,
              REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
              SECRETARIAT, THIRUVANANTHAPURAM 695 001.
              BY ADV SHRI. DEEPU LAL MOHAN, SC, KSEC
              SR. GP. V. TEKCHAND


       THIS     WRIT     PETITION    (CIVIL)     HAVING    COME   UP   FOR
ADMISSION      ON    21.05.2024,    ALONG     WITH   WP(C).8436/2019   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W. P. (C) No. 8436 of 2019
and connected cases
                                      -17-




              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
          THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                       &
                    THE HONOURABLE MR.JUSTICE V.G.ARUN
   TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                         WP(C) NO. 10834 OF 2019
PETITIONER/S:

              K.C.GIREESH
              AGED 49 YEARS
              LATHA MANDIRAM, LATHA MANDIRAM, VADAKKUMURI,
              PATTAMBI P.O, PALAKKAD DISTRICT - 679 303.
              BY ADVS.
              P.C. SASIDHARAN
              SRI. K.S.ANIL


RESPONDENT/S:

      1       M.K.SUNDARAN
              MOORKKATTU HOUSE, VADAKKUMURI, PATTAMBI P.O,
              PALAKKAD DISTRICT - 679 303
      2       KERALA STATE ELECTION COMMISSION
              CORPORATION OFFICECOMPLEX, LMS JUNCTION, PALAYAM,
              THIRUVANANTHAPURAM, KERALA - 695 033, REPRESENTED
              BY ITS SECRETARY
      3       THE STATE OF KERALA
              REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
              SECRETARIAT, THIRUVANANTHAPURAM - 695 001
              BY ADV SHRI. DEEPU LAL MOHAN, SC, KSEC
              SR. GP. K. P. HARISH


       THIS     WRIT     PETITION    (CIVIL)     HAVING    COME   UP   FOR
ADMISSION      ON    21.05.2024,    ALONG     WITH   WP(C).8436/2019   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W. P. (C) No. 8436 of 2019
and connected cases
                                   -18-




             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
          THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                    &
                 THE HONOURABLE MR.JUSTICE V.G.ARUN
   TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                         WP(C) NO. 11755 OF 2019
PETITIONER/S:

             K.BASHEER
             AGED 43 YEARS, S/O.LATE ALI, KIZHAKKETHIL HOUSE,
             KIZHAYOOR P.O., PATTAMBI, PALAKKAD DISTRICT.
             BY ADVS.
             BABU KARUKAPADATH
             SMT.M.A.VAHEEDA BABU
             SRI.K.M.FAISAL (KALAMASSERY)
             SRI.P.U.VINOD KUMAR
             SRI.AVINASH P RAVEENDRAN
             SMT.ARYA RAGHUNATH
             SRI.A.HAROON RASHEED


RESPONDENT/S:

      1      K.C.GIRISH
             LATHA MANDIRAM, VADAKKUMURI, PATTAMBI P.O.,
             PALAKKAD DISTRICT, COUNCILOR, DIVISION NO.26,
             PATTAMBI MUNICIPALITY - 679 303.
      2      KERALA STATE ELECTION COMMISSION,
             CORPORATION OFFICE COMPLEX, LMS JUNCTION,
             PALAYAM, THIRUVNANTHAPURAM - 695 033, REPRESENTED
             BY ITS SECRETARY.
      3      THE STATE OF KERALA,
             REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
             SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
             BY ADV SHRI.DEEPU LAL MOHAN, SC, KERALA STATE
             ELECTION COMMISSION
             SR. GP. V. TEKCHAND
 W. P. (C) No. 8436 of 2019
and connected cases
                                     -19-


       THIS     WRIT     PETITION   (CIVIL)    HAVING    COME   UP   FOR
ADMISSION      ON   21.05.2024,     ALONG   WITH   WP(C).8436/2019   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W. P. (C) No. 8436 of 2019
and connected cases
                                   -20-


                             JUDGMENT

Dated this the 21st day of May, 2024 [W. P. (C) No. 8436 of 2019, W. A. Nos. 971 & 972 of 2019, W. P. (C) Nos. 8108, 8124, 10771, 10781, 10795, 10808, 10809, 10834 & 11755 of 2019]

V. G. Arun, J.

When the matters are taken up for consideration, learned

Standing Counsel for the State Election Commission submitted that

the disqualification of the writ petitioners, which is the subject

matter of challenge herein, does not subsist at this point of time,

since the term of the Municipal Council to which the petitioners

were elected is over. As such, the disqualification will not have any

impact in the future elections.

Recording the above submission, these matters are closed.

Pending Interlocutory Applications, if any, shall stand closed.

Sd/-

A. J. DESAI CHIEF JUSTICE

Sd/-

V. G. ARUN JUDGE Eb

and connected cases

APPENDIX OF WP(C) 8436/2019

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORIGINAL PETITION NO.40/2018, PREFERRED BY THE 3RD RESPONDENT BEFORE THE KERALA STATE ELECTION COMMISSION.

EXHIBIT P2 TRUE COPY OF ORIGINAL PETITION NO.43/2018 PREFERRED BY THE 3RD RESPONDENT BEFORE THE KERALA STATE ELECTION COMMISSION.

EXHIBIT P3 TRUE COPY OF ORIGINAL PETITION NO.44/2018 PREFERRED BY THE 3RD RESPONDENT BEFORE THE KERALA STATE ELECTION COMMISSION.

EXHIBIT P4 TRUE COPY OF THE OBJECTION PREFERRED BY THE 1ST PETITIONER IN O.P.NO.40/2018. EXHIBIT P5 TRUE COPY OF THE OBJECTION PREFERRED BY THE 2ND PETITIONER IN O.P.NO.43/2018. EXHIBIT P6 TRUE COPY OF THE OBJECTION PREFERRED BY THE 3RD PETITIONER IN O.P.NO.44/2018. EXHIBIT P7 TRUE COPY OF THE RELEVANT PORTION OF THE GAZETTE NOTIFICATION DATED 30/04/2015. EXHIBIT P8 TRUE COPY OF THE COMMON ORDER DATED 12/03/2019 IN O.P.31/2018 AND CONNECTED CASES.

and connected cases

APPENDIX OF WP(C) 8108/2019

PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE PETITION IN O.P.NO.31/2018 FILED BY THE 1ST PETITIONER HEREIN.

EXHIBIT P1(A) A TRUE COPY OF THE OBJECTION IN O.P.NO.31/2018 FILED BY THE 1ST PETITIONER HEREIN.

EXHIBIT P2 A TRUE COPY OF THE PETITION IN O.P.NO.33/2018 FILED BY THE 2ND PETITIONER HEREIN.

EXHIBIT P2(A) A TRUE COPY OF THE OBJECTION IN O.P.NO.33/2018 FILED BY THE 2ND PETITIONER HEREIN.

EXHIBIT P3 A TRUE COPY OF THE PETITION IN O.P.NO.34/2018 FILED BY THE 3RD PETITIONER HEREIN.

EXHIBIT P3(A) A TRUE COPY OF THE OBJECTION IN O.P.NO.34/2018 FILED BY THE 3RD PETITIONER HEREIN.

EXHIBIT P4 A TRUE COPY OF THE PETITION IN O.P.NO.35/2018 FILED BY THE 4TH PETITIONER HEREIN.

EXHIBIT P4(A) A TRUE COPY OF THE OBJECTION IN O.P.NO.35/2018 FILED BY THE 4TH PETITIONER HEREIN.

EXHIBIT P5 A TRUE COPY OF THE PETITION IN O.P.NO.37/2018 FILED BY THE 5TH PETITIONER HEREIN.

EXHIBIT P5(A) A TRUE COPY OF THE OBJECTION IN O.P.NO.37/2018 FILED BY THE 5TH PETITIONER HEREIN.

EXHIBIT P6 A TRUE COPY OF THE PETITION IN O.P.NO.39/2018 FILED BY THE 6TH PETITIONER HEREIN.

EXHIBIT P6(A) A TRUE COPY OF THE OBJECTION IN O.P.NO.39/2018 FILED BY THE 6TH PETITIONER HEREIN.

EXHIBIT P7 A TRUE COPY OF THE PETITION IN O.P.NO.41/2018 FILED BY THE PETITIONER HEREIN.

EXHIBIT P7(A) A TRUE COPY OF THE OBJECTION IN O.P.NO.41/2018 FILED BY THE 7TH PETITIONER HEREIN.

EXHIBIT P8 A TRUE COPY OF THE PETITION IN O.P.NO.42/2018 FILED BY THE 8TH

and connected cases

PETITIONER HEREIN.

EXHIBIT P8(A) A TRUE COPY OF THE OBJECTION IN O.P.NO.42/2018 FILED BY THE 8TH PETITIONER HEREIN.

EXHIBIT P9 A TRUE COPY OF THE PETITION IN O.P.NO.45/2018 FILED BY THE 9TH PETITIONER HEREIN.

EXHIBIT P9(A) A TRUE COPY OF THE OBJECTION IN O.P.NO.45/2018 FILED BY THE PETITIONER HEREIN.

EXHIBIT P10 A TRUE COPY OF THE PETITION IN O.P.NO.46/2018 FILED BY THE 10TH PETITIONER HEREIN.

EXHIBIT P10(A) A TRUE COPY OF THE OBJECTION IN O.P.NO.46/2018 FILED BY THE PETITIONER HEREIN.

EXHIBIT P11 A TRUE COPY OF THE RELEVANT PORTION OF THE GAZETTE PUBLISHING THE NOTIFICATION DATED 30.04.2015 INTER ALIA CONSTITUTING PATTAMBI MUNICIPALITY.

EXHIBIT P12 A TRUE COPY OF THE DEPOSITION OF PW2 IN O.P.NO.31/2018 AND CONNECTED CASES. EXHIBIT P13 A TRUE COPY OF THE STATEMENT OF ASSETS AND LIABILITIES SUBMITTED BY THE 2ND PETITIONER.

EXHIBIT P14 A TRUE COPY OF THE STATEMENT OF ASSETS AND LIABILITIES SUBMITTED BY THE 3RD PETITIONER.

EXHIBIT P15 A TRUE COPY OF I.A.59/2019 ALONG WITH THE AFFIDAVIT SUPPORTING THE SAME FOR EXAMINING H.SEENA AS A WITNESS. EXHIBIT P16 A TRUE COPY OF THE ORDER DATED 19.02.2019 IN I.A.59/19 IN O.P.34/2018. EXHIBIT P17 A TRUE COPY OF THE ORDER DATED 12.03.2019 IN O.P.NOS.31/2018, 33/2018, 34/2018, 35/2018,37/2018,39/2018, 41/2018, 42/2018, 45/2018 AND 46/2018 OF THE KERALA STATE ELECTION COMMISSION, THIRUVANANTHAPURAM.

EXHIBIT P18 A TRUE COPY OF THE MINUTES DATED 31.10.2015 OF THE MEETING CONVENED BY DIRECTOR OF URBAN AFFAIRS. EXHIBIT P19 A TRUE COPY OF THE LETTER DATED 06.09.2016 SENT BY RJD, URBAN AFFAIRS, KOCHI TO THE DIRECTOR, URBAN AFFAIRS.

and connected cases

APPENDIX OF WP(C) 8124/2019

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF O.P.NO.32 OF 2018 FILED BY THE 3RD RESPONDENT BEFORE THE 2ND RESPONDENT.

EXHIBIT P2 TRUE COPY OF O.P.NO.36 OF 2018 FILED BY THE 3RD RESPONDENT BEFORE THE 2ND RESPONDENT.

EXHIBIT P3 TRUE COPY OF O.P.NO.47 OF 2018 FILED BY THE 3RD RESPONDENT BEFORE THE 2ND RESPONDENT.

EXHIBIT P4 TRUE COPY OF O.P.NO.48 OF 2018 FILED BY THE 3RD RESPONDENT BEFORE THE 2ND RESPONDENT.

EXHIBIT P5 TRUE COPY OF OBJECTION FILED BY THE 4TH PETITIONER.

EXHIBIT P6 TRUE COPY OF DEPOSITION OF PW1. EXHIBIT P7 TRUE COPY OF DEPOSITION OF PW2. EXHIBIT P8 TRUE COPY OF DEPOSITION OF THE 3RD RESPONDENT.

EXHIBIT P9 TRUE COPY OF DEPOSITION OF THE 4TH PETITIONER.

EXHIBIT P10 TRUE COPY OF DEPOSITION OF THE 1ST PETITIONER.

EXHIBIT P11 TRUE COPY OF DEPOSITION OF THE 2ND PETITIONER.

EXHIBIT P12 TRUE COPY OF DEPOSITION OF THE 3RD PETITIONER.

EXHIBIT P13 TRUE COPY OF STATEMENT OF ASSETS AND LIABILITIES SUBMITTED BY THE 1ST PETITIONER MARKED AS B8 BEFORE THE COMMISSION.

EXHIBIT P14 TRUE COPY OF STATEMENT OF ASSETS AND LIABILITIES SUBMITTED BY THE 3RD PETITIONER MARKED AS B5 BEFORE THE COMMISSION.

EXHIBIT P15 TRUE COPY OF STATEMENT OF ASSETS AND LIABILITIES SUBMITTED BY THE 4TH PETITIONER MARKED AS B3 BEFORE THE COMMISSION.

EXHIBIT P16 TRUE COPY OF STATEMENT OF ASSETS AND LIABILITIES SUBMITTED BY THE 2ND PETITIONER BEFORE THE COMMISSION. EXHIBIT P17 TRUE COPY OF IMPUGNED COMMON ORDER OF THE 2ND RESPONDENT DATED 12.03.2019.

and connected cases

EXHIBIT P18 TRUE COPY OF NOTICE OF THE 1ST RESPONDENT DATED 14.03.2019. EXHIBIT P19 TRUE COPY OF MINUTES OF THE MEETING CONVENED BY THE DIRECTOR OF URBAN AFFAIRS ON 31.10.2015.

EXHIBIT P20 TRUE COPY OF LETTER DATED 09.06.2016 ADDRESSED TO THE DIRECTOR, URBAN AFFAIRS, GOVERNMENT OF KERALA.

and connected cases

APPENDIX OF WP(C) 10771/2019

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE RELEVANT PORTION OF THE GAZETTE PUBLISHING THE NOTIFICATION DATED 30/04/2015 EXHIBIT P2 TRUE COPY OF THE PROCEEDINGS OF THE MEETING HELD ON 31/10/2015 EXHIBIT P3 TRUE COPY OF THE PROPOSAL SUBMITTED BY THE REGIONAL JOINT DIRECTOR DATED 09/06/2016 EXHIBIT P4 TRUE COPY OF THE PETITION IN O.P NO.

86/18 DATED 7/8/2018 EXHIBIT P5 TRUE COPY OF THE ORDER DATED 12/3/2019 IN O.P NO. 86/2018 PASSED BY THE 2ND RESPONDENT.

and connected cases

APPENDIX OF WP(C) 10781/2019

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE RELEVANT PORTION OF THE GAZETTE PUBLISHING THE NOTIFCATION DATED 30.4.2015.

EXHIBIT P2 TRUE COPY OF THE PROCEEDINGS OF THE MEETING HELD ON 31.10.2015. EXHIBIT P3 TRUE COPY OF THE PROPOSAL SUBMITTED BY THE REGIONAL JOINT DIRECTOR DATED 9.6.2016.

EXHIBIT P4 TRUE COPY OF THE PETITION IN O.P.NO.87/18 DATED 7.8.2018. EXHIBIT P5 TRUE COPY OF THE ORDER DATED 12.3.2019 IN O.P.NO.87/2018 PASSED BY THE 2ND RESPONDENT.

and connected cases

APPENDIX OF WP(C) 10795/2019

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE RELEVANT PORTION OF THE GAZETTE PUBLISHING THE NOTIFICATION DATED 30.04.2015.

EXHIBIT P2 TRUE COPY OF THE PROCEEDINGS OF THE MEETING HELD ON 31.10.2015. EXHIBIT P3 TRUE COPY OF THE PROPOSAL SUBMITTED BY THE REGIONAL JOINT DIRECTOR DATED 09.06.2016.

EXHIBIT P4 TRUE COPY OF THE PETITION IN O.P.NO.88/18 DATED 07.08.2018. EXHIBIT P5 TRUE COPY OF THE ORDER DATED 12.03.2019 IN O.P.NO.88/2018 PASSED BY THE 2ND RESPONDENT.

and connected cases

APPENDIX OF WP(C) 10808/2019

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE RELEVANT PORTION OF THE GAZETTE PUBLISHING THE NOTIFICATION DATED 30/4/2015.

EXHIBIT P2 TRUE COPY OF THE PROCEEDINGS OF THE MEETING HELD ON 31/10/2015. EXHIBIT P3 TRUE COPY OF THE PROPOSAL SUBMITTED BY THE REGIONAL JOINT DIRECTOR DATED 09/06/2016.

EXHIBIT P4 TRUE COPY OF THE PETITION IN O.P.NO.85/18 DATED 7/8/2018. EXHIBIT P5 TRUE COPY OF THE ORDER DATED 12/3/2019 IN O.P.NO.85/2018 PASSED BY THE 2ND RESPONDENT.

and connected cases

APPENDIX OF WP(C) 10809/2019

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE RELEVANT PORTION OF THE GAZETTE PUBLISHING THE NOTIFICATION DATED 30/4/2015.

EXHIBIT P2 TRUE COPY OF THE PROCEEDINGS OF THE MEETING HELD ON 31/10/2015. EXHIBIT P3 TRUE COPY OF THE PROPOSAL SUBMITTED BY THE REGIONAL JOINT DIRECTOR. EXHIBIT P4 TRUE COPY OF THE PETITION IN O.P NO.

84/18 DATED 7/8/2018.

EXHIBIT P5 TRUE COPY OF THE ORDER DATED 12/3/2019 IN O.P NO. 84/2018 PASSED BY THE 2ND RESPONDENT.

and connected cases

APPENDIX OF WP(C) 10834/2019

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE RELEVANT PORTION OF THE GAZETTE PUBLISHING THE NOTIFICATION DATED 30/04/2015 EXHIBIT P2 TRUE COPY OF THE PROCEEDINGS OF THE MEETING HELD ON 31/10/2015 EXHIBIT P3 TRUE COPY OF THE PROPOSAL SUBMITTED BY THE REGIONAL JOINT DIRECTOR DATED 09/06/2016 EXHIBIT P4 TRUE COPY OF THE PETITION IN O.P.NO.89/18 DATED 07/08/2018 EXHIBIT P5 TRUE COPY OF THE ORDER DATED 12/03/2019 IN O.P.NO.89/2018 PASSED BY THE 2ND RESPONDENT

and connected cases

APPENDIX OF WP(C) 11755/2019

PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE O.P.NO.38/2018 FILED BY THE 3RD RESPONDENT AGAINST THE PETITIONER.

EXHIBIT P2 A TRUE COPY OF OBJECTION FILED BY THE PETITIONER IN O.P.NO.38/2018. EXHIBIT P3 A TRUE COPY OF THE RELEVANT PORTION OF THE GAZETTE PUBLISHING THE NOTIFICATION DATED 30.4.2015 INTER ALIA CONSTITUTIONG PATTAMBI MUNICIPALITY.

EXHIBIT P4 A TRUE COPY OF THE DEPOSITION OF W2 IN O.P.NO.31/2018 AND CONNECTED CASES, INCLUDING IN O.P.NO.38/2018. EXHIBIT P5 A TRUE COPY OF THE STATEMENT OF ASSETS AND LIABILITIES SUBMITTED BY THE PETITIONER.

EXHIBIT P6 A TRUE COPY OF THE EVIDENCE OF THE PETITIONER TENDERED BEFORE THE HON'BLE ELECTION COMMISSION AS RW 18. EXHIBIT P7 A TRUE COPY OF THE ORDER DATED 8.2.2019 IN I.A.29/19 IN O.P.38/2018. EXHIBIT P8 A TRUE COPY OF THE ORDER DATED 12.3.2019 IN O.P.NOS.38/2018 AND CONNECTED CASES OF THE KERALA STATE ELECTION COMMISSION, THIRUVANANTHAPURAM.

EXHIBIT P9 A TRUE COPY OF THE WRIT PETITION IN WPC NO.29858/2018, EXCLUDING ITS EXHIBITS. EXHIBIT P10 A TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WPC NO.29858/2018, WHICH IS MARKED AS EXHIBIT A3 BY THE ELECTION COMMISSION.

EXHIBIT P11 A TRUE COPY OF THE MINUTES DATED 31.10.2015 OF THE MEETING CONVENED BY DIRECTOR OF URBAN AFFAIRS. EXHIBIT P12 A TRUE COPY OF THE LETTER DATED 6.9.2016 SENT BY RJD, URBAN AFFAIRS, KOCHI TO THE DIRECTOR, URBAN AFFAIRS.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter