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Muhammed Shamah vs Union Bank Of India Rep. By Its ...
2024 Latest Caselaw 12398 Ker

Citation : 2024 Latest Caselaw 12398 Ker
Judgement Date : 20 May, 2024

Kerala High Court

Muhammed Shamah vs Union Bank Of India Rep. By Its ... on 20 May, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
         THE HONOURABLE MR.JUSTICE N.NAGARESH
 MONDAY, THE 20TH DAY OF MAY 2024 / 30TH VAISAKHA, 1946
                WP(C) NO. 12673 OF 2024
PETITIONER:

         MUHAMMED SHAMAH
         AGED 18 YEARS, S/O. SMT.SHAKEELA SUBAIR,
         PARAPPURAM HOUSE, KAPRASSERY,
         NEDUMBASSERY P.O.,
         ERNAKULAM., PIN - 683585.

         BY ADV E.V.MOLY


RESPONDENT:

         UNION BANK OF INDIA
         REP. BY ITS AUTHORIZED OFFICER
         ASSET RECOVERY BRANCH, ERNAKULAM,
         2ND FLOOR, UNION BANK BHAVAN, M.G.ROAD,
         ERNAKULAM ., PIN - 682035.

         BY ADVS.
         ASP.KURUP
         SADCHITH.P.KURUP
         C.P.ANIL RAJ
         SIVA SURESH
         B.SREEDEVI
         ATHIRA VIJAYAN


     THIS WRIT PETITION (CIVIL) HAVING COME UP       FOR
ADMISSION ON 20.05.2024, THE COURT ON THE SAME       DAY
DELIVERED THE FOLLOWING:
 W.P.(C)No.12673 of 2024
                                :2:




                        JUDGMENT

Dated this the 20th day of May, 2024

Counsel for the petitioner submits that due to

subsequent events, the writ petition has become infructuous

and the writ petition may be closed granting liberty to the

petitioner to approach the Debts Recovery Tribunal.

Granting such liberty, the writ petition is closed.

Sd/-

N. NAGARESH JUDGE ams

APPENDIX OF WP(C) 12673/2024

PETITIONER'S EXHIBITS Exhibit P1 THE TRUE COPY OF THE POSSESSION NOTICE DATED 11.10.2023 RECEIVED BY THE PETITIONER.

Exhibit P2 THE TRUE COPY OF THE ORDER OF THE HON'BLE CJM, DATED 15.02.2024 IN MC.NO.1058/2023.

Exhibit P3 THE TRUE COPY OF THE SALE NOTICE DATED 01.03.2024 RECEIVED BY THE PETITIONER.

 
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