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Self-Financing Arts & Science College ... vs Ishitha Roy I.A.S
2024 Latest Caselaw 12396 Ker

Citation : 2024 Latest Caselaw 12396 Ker
Judgement Date : 20 May, 2024

Kerala High Court

Self-Financing Arts & Science College ... vs Ishitha Roy I.A.S on 20 May, 2024

Author: P Gopinath

Bench: P Gopinath

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
      MONDAY, THE 20TH DAY OF MAY 2024 / 30TH VAISAKHA, 1946
                        CON.CASE(C) NO. 2487 OF 2023
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.21253 OF 2023 OF HIGH
COURT OF KERALA
PETITIONER/S:

             SELF-FINANCING ARTS & SCIENCE COLLEGE MANAGEMENTS
             WELFARE ASSOCIATION
             (REG.NO.TVM/TC/1278/2012), KSMA OFFICE, AMBIKA COMPLEX,
             PALLIKKUNNU, KANNUR, REP: BY ITS PRESIDENT, PIN -
             670004

             BY ADV P.M.SANEER



RESPONDENT/S:

             ISHITHA ROY I.A.S
             AGE NOT KNOWN, FATHERS NAME NOT KNOWN TO THE
             PETITIONER, THE PRINCIPAL SECRETARY TO GOVERNMENT,
             HIGHER EDUCATION DEPARTMENT GOVT. SECRETARIAT,
             THIRUVANANTHAPURAM, PIN - 695001

             BY ADVS.
             ADVOCATE GENERAL OFFICE KERALA
             K.B.RAMANAND(K/54/1988)
             SHRI.K.B.RAMANAND. SPL. G.P. TO A.A.G()




     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 20.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con. Case (C) No.2487/2023             -2-

                               JUDGMENT

In the light of the fact that orders have been issued as directed in the

judgment, this contempt of court case is closed, reserving the liberty of the

petitioner to challenge the orders if so advised.

Sd/-

GOPINATH P. JUDGE

AMG

APPENDIX OF CON.CASE(C) 2487/2023

PETITIONER ANNEXURES

Annexure A1 A CERTIFIED COPY OF THE JUDGMENT DATED 6/7/2023 IN WP(C) NO. 21253/2023 OF THIS HON'BLE COURT.

Annexure A2 A TRUE COPY OF THE COVERING LETTERS SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 12/7/2023.

 
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