John Kurian vs Dr. Kaushik Banerjee
2024 Latest Caselaw 12390 Ker

Kerala High Court

John Kurian vs Dr. Kaushik Banerjee on 20 May, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
      MONDAY, THE 20TH DAY OF MAY 2024 / 30TH VAISAKHA, 1946
                        CON.CASE(C) NO. 1017 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.27346 OF 2023 OF HIGH
COURT OF KERALA
PETITIONER/PETITIONER:

             JOHN KURIAN,
             AGED 44 YEARS
             S/O (LATE) P.J. KURIEN, THARAPPIL HOUSE, MONIPPALLY PO
             KOTTAYAM -, PIN - 686636

             BY ADVS.
             A.KRISHNAN
             JOSE JOSEPH (MANNAR)



RESPONDENT/RESPONDENT NO.1:

             DR. KAUSHIK BANERJEE
             SECRETARY, INSTITUTE OF COST ACCOUNTANTS OF INDIA, 12,
             CMA BHAVAN, JUDGES AVENUE, SUDDER STREET, KOLKATTA-
             682017 AGE AND FATHER'S NAME OF THE RESPONDENT NOT
             KNOWN TO THE PETITIONERS)., PIN - 682017

             BY ADVS.
             SANKAR P PANICKER
             GOPIKA GOPINATH(K/766/2021)




     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 20.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Contempt of Court Case (C) No.1017/2024

                               2

                 P.V.KUNHIKRISHNAN
             ---------------------
        Contempt of Court Case (C) No.1017 of 2024
        ---------------------------
            Dated this the 20th day of May, 2024

                         JUDGMENT

When this Contempt of Court Case came up for

consideration, the counsel appearing for the respondent

submitted that the directions are complied. The counsel

for the respondent will furnish a copy of the order to the

counsel appearing for the petitioner today itself.

Therefore, this Contempt of Court Case is closed.

Sd/-

P.V.KUNHIKRISHNAN

JUDGE bng Contempt of Court Case (C) No.1017/2024

APPENDIX OF CON.CASE(C) 1017/2024

PETITIONER ANNEXURES

ANNEXURE A CERTIFIED COPY OF THE JUDGEMENT I N WP (C) NO.27346/2023,DATED 18.8.2023 OF THIS HON'BLE COURT

ANNEXURE B TRUE COPY OF THE REGISTERED POST RECEIPT DT 19.9.2023

ANNEXURE C TRUE COPY OF THE ONLINE ENDORSEMENT TO DELIVERY RECEIPT DT22.9.2023