Condor Properties Pvt. Ltd vs N. Sivakumar
2024 Latest Caselaw 12388 Ker

Kerala High Court

Condor Properties Pvt. Ltd vs N. Sivakumar on 20 May, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

             THE HONOURABLE DR. JUSTICE    KAUSER EDAPPAGATH

         MONDAY, THE 20TH DAY OF MAY   2024 / 30TH VAISAKHA, 1946

                          OP(C) NO. 963 OF 2024

 OS NO.466 OF 1983 OF PRINCIPAL MUNSIFF COURT, THIRUVANANTHAPURAM

PETITIONER/NOT A PARTY IN OS NO.466/1983:

              CONDOR PROPERTIES PVT. LTD.
              CONDOR PLAZA, T.C. 2/2421, PATTOM PALACE P.O.,
              THIRUVANANTHAPURAM ,
              REPRESENTED BY ITS DIRECTOR, R. JAYAPRAKASH, S/O.
              RAGHAVAN, AGED 67 YEARS , LEKSHMI, ANJALI NAGAR 77,
              PALLITHOTTAM P.O., KOLLAM, PIN - 691006

              BY ADVS. M.GOPIKRISHNAN NAMBIAR K.JOHN MATHAI JOSON
              MANAVALAN KURYAN THOMAS PAULOSE C. ABRAHAM RAJA KANNAN
              R.CHETHAN KRISHNA

RESPONDENT/PLAINTIFF AND DEFENDANTS IN OS NO.466/1983:

     1        N. SIVAKUMAR
              AGE NOT KNOWN TO THE PETITIONER, NAME OF FATHER NOT
              KNOWN TO THE PETITIONER, KRISHNAVILASOM,
              MADATHUVILAKOM VILLAGE, PATTOM, THIRUVANANTHAPURAM,
              PIN - 695004
     2        G. BALAKRISHNAN
              KOCHUKARAPARAMBU VEEDU, MADATHUVILAKOM VILLAGE,
              PATTOM, THIRUVANANTHAPURAM, PIN - 695004
     3        K. CHELLAPPAN
              SAVITHRI SADANAM, MADATHUVILAKOM VILLAGE, PATTOM,
              THIRUVANANTHAPURAM, PIN - 695004

     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 20.05.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
  OP(C) 963/2024
                               -2-



                            JUDGMENT

(Dated this the 20th day of May 2024)

Having heard the learned counsel for the petitioner,

this Original Petition is disposed of, with a direction to the

Munsiff's Court, Thiruvananthapuram to issue the certified

copies of documents in Ext.P4 application, in accordance

with law, if the said application is in order, within a period

of two weeks from the date of receipt of a copy of this

judgment.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE

JS OP(C) 963/2024

APPENDIX OF OP(C) 963/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE PLAINT IN O.S. NO. 79/2023 ON THE FILE OF THE PRINCIPAL SUB COURT, THIRUVANANTHAPURAM, DATED 25.03.2023 Exhibit P2 TRUE COPY OF THE WRITTEN STATEMENT FILED BY THE 2ND DEFENDANT IN O.S. NO. 79/2023 ON THE FILE OF THE PRINCIPAL SUB COURT, THIRUVANANTHAPURAM, DATED 13.02.2024 Exhibit P3 TRUE COPY OF THE COMMON JUDGMENT IN O.S. NO.

466/1983 AND O.S. NO. 558/1983 ON THE FILE OF THE IST ADDITIONAL MUNSIFF COURT, THIRUVANANTHAPURAM, DATED 13.11.1985 Exhibit P4 TRUE COPY OF THE APPLICATION, NAMELY I.A. NO.

72/2024 IN O.S. 466/1983 ON THE FILE OF THE COURT OF THE IST ADDITIONAL MUNSIFF, THIRUVANANTHAPURAM, DATED 11.01.2024