Unnikrishnan E N vs Pattanakkad Service Co-Operative Bank ...
2024 Latest Caselaw 12385 Ker

Kerala High Court

Unnikrishnan E N vs Pattanakkad Service Co-Operative Bank ... on 20 May, 2024

Author: P Gopinath

Bench: P Gopinath

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR. JUSTICE GOPINATH P.
           Monday, the 20th day of May 2024 / 30th Vaisakha, 1946
            CONTEMPT CASE(C) NO. 105 OF 2024(S) IN WP(C) 2125/2023

  PETITIONERS/PETITIONERS:


    1. UNNIKRISHNAN E N, AGED 60 YEARS, ELLICKAL HOUSE, PIPELINE ROAD,
       PALLURUTHY, ERNAKULAM, PIN - 682 006.
    2. SURYA UNNIKRISHNAN, AGED 46 YEARS, ELLICKAL HOUSE, PIPELINE ROAD,
       PALLURUTHY, ERNAKULAM, PIN - 682 006.
    3. SANTHA NATESHAN, AGED 82 YEARS, ELLICKAL HOUSE, PIPE LINE ROAD,
       PALLURUTHY, ERNAKULAM, PIN - 682 006.

      BY ADVOCATE SRI. K. NATRAJ

  RESPONDENTS/RESPONDENTS 4 & 5:


    1. PATTANAKKAD SERVICE CO-OPERATIVE BANK LTD NO.1144, PATTANAKRAD P O
       , HEAD OFFICE, PATTANAKKAD, CHERTHALA, ALAPPUZHA DISTRICT,
       REPRESENTED BY ITS SECRETARY, MRS. SABIYA MOL, PIN - 688 531.
    2. MRS SABIYA MOL, THE SECRETARY, PATTANAKKAD SERVICE CO-OPERATIVE
       BANK LTD NO.1144, PATTANAKKAD P O , HEAD OFFICE, PATTANAKKAD,
       CHERTHALA, ALAPPUZHA DISTRICT, PIN - 688 531.

      BY ADVOCATES M/S. T.R. HARIKUMAR & ARJUN RAGHAVAN

     This Contempt of court case (civil) having come up for orders on
20.05.2024, the court on the same day passed the following:

                                                            P.T.O.
                                       GOPINATH P., J.
                         -------------------------------------------------
                               Con. Case (C) No. 105 OF 2024
                         -------------------------------------------------
                        DATED THIS THE 20th DAY OF MAY, 2024

                                          ORDER

It is clear that there is no compliance of the directions issued by this

court in the judgment in W.P (C) No.2125/2023. Further direction issued

in the order dated 09-04-2024 in this contempt of court case has also not

been complied with. Therefore, I have no option but to direct the 2 nd

respondent to appear before this court at 10.15 a.m on 27-05-2024 to

show cause as to why contempt of court proceedings should not be

initiated against her.

Post on 27-05-2024, at 10.15 a.m.

Sd/-

GOPINATH P. JUDGE AMG

20-05-2024 /True Copy/ Deputy Registrar