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Akshay C Ashok vs Authorised Officer
2024 Latest Caselaw 12378 Ker

Citation : 2024 Latest Caselaw 12378 Ker
Judgement Date : 20 May, 2024

Kerala High Court

Akshay C Ashok vs Authorised Officer on 20 May, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                 THE HONOURABLE MR.JUSTICE N.NAGARESH
        MONDAY, THE 20TH DAY OF MAY 2024 / 30TH VAISAKHA, 1946
                       WP(C) NO. 16917 OF 2024
PETITIONER:

            AKSHAY C ASHOK,
            AGED 27 YEARS
            S/O. K L ASHOKAN, KRISHNA, MARARIKULAM NORTH,
            KANICHUKULANGARA ED, ALAPPUZHA DISTRICT, PIN - 688582.

            BY ADV P.T.SHEEJISH


RESPONDENTS:

    1       AUTHORISED OFFICER,
            INDIAN BANK, ZONAL OFFICE, P B NO. 2554, SHANMUGHAM
            ROAD, ERNAKULAM DISTRICT, PIN - 682301.

    2       INDIAN BANK,
            REPRESENTED BY ITS BRANCH MANAGER, ERNAKULAM BRANCH, P
            B NO. 2554, SHANMUGHAM ROAD, ERNAKULAM DISTRICT, PIN -
            682031.

    3       THE BRANCH MANAGER,
            INDIAN BANK, ERNAKULAM BRANCH, P B NO. 2554, SHANMUGHAM
            ROAD, ERNAKULAM DISTRICT, PIN - 682031.

            SRI.BENOY VASUDEVAN, SC
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16917 OF 2024                  2


                                     JUDGMENT

Dated this the 20th day of May, 2024

The counsel for the petitioner submits that due to

subsequent events, the writ petition has become infructuous.

Accordingly, the writ petition is dismissed as infructuous

granting liberty to the petitioner to approach the Debts Recovery

Tribunal, if the petitioner is so advised.

Sd/-

N.NAGARESH JUDGE Sru

APPENDIX OF WP(C) 16917/2024

PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE EMAIL COMMUNICATION DATED 20.10.2023 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER.

Exhibit P2 TRUE COPY OF THE SALE CONFIRMATION LETTER DATED 16.03.2024.

Exhibit P3 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN OP (DRT) NO.21 OF 2024 DATED 11.04.2024.

Exhibit P4 TRUE COPY OF THE REPRESENTATION DATED 22.03.2024 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT.

 
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