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J. Chandrasekaran vs Union Of India
2024 Latest Caselaw 12362 Ker

Citation : 2024 Latest Caselaw 12362 Ker
Judgement Date : 20 May, 2024

Kerala High Court

J. Chandrasekaran vs Union Of India on 20 May, 2024

Author: Amit Rawal

Bench: Amit Rawal

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                   &
                 THE HONOURABLE MR. JUSTICE EASWARAN S.
        MONDAY, THE 20TH DAY OF MAY 2024 / 30TH VAISAKHA, 1946
                        OP (CAT) NO. 69 OF 2024
PETITIONER/S:

            J. CHANDRASEKARAN
            AGED 59 YEARS
            S/O I.N. JAYARAMAN EXECUTIVE ENGINEER (CIVIL),
            ANDAMAN AND LAKSHADWEEP HARBOUR WORKS
            KAVARATTI - 682555 RESIDING AT 6/13,
            K.K.NEELAMEGAM STREET, NEAR MAHAMAHAM TANK,
            KUMBAKONAM, THANJAVUR DISTRICT, TAMIL NADU.,
            PIN - 612001
            BY ADVS.
            P.SANJAY
            A.PARVATHI MENON
            BIJU MEENATTOOR
            INDIRA.K.P.
            PAUL VARGHESE (PALLATH)
            KIRAN NARAYANAN
            RAHUL RAJ P.
            MUHAMMED BILAL.V.A
            MEERA R. MENON
            BASILA BEEGAM
            K.HARI GOVIND MENON


RESPONDENT/S:

    1       UNION OF INDIA
            REP. BY ITS SECRETARY, MINISTRY OF PORTS,
            SHIPPING & WATERWAYS, DEPT. OF SHIPPING,
            PORT DEPARTMENT, TRANSPORT BHAWAN NO.1,
            PARLIAMENT STREET, NEW DELHI, PIN - 110001

    2       SECRETARY TO THE GOVT. OF INDIA.
            MINISTRY OF PORTS, SHIPPING & WATERWAYS DEPT. OF
            SHIPPING, PORT DEPARTMENT, TRANSPORT BHAWAN NO.1,
            PARLIAMENT STREET, NEW DELHI., PIN - 110001
 O.P. (CAT) No.69 of 2024         2




     3      CHIEF ENGINEER & ADMINISTRATOR
            ANDAMAN AND LAKSHADWEEP HARBOUR WORKS
            POST BOX NO. 161, MOHANPURA, PORT BLAIR - 744101
            (CHARGE PRESENTLY HELD BY THE CHAIRMAN,
            CHENNAI PORT TRUST, CHENNAI., PIN - 600001
     4      DY. CHIEF ENGINEER - LAKSHADWEEP
            ANDAMAN AND LAKSHADWEEP HARBOUR WORKS,
            KAVARATTI., PIN - 682555
     5      VIGILANCE OFFICER (ALHW)
            OFFICE OF THE CHIEF VIGILANCE OFFICER,
            ANDAMAN LAKSHADWEEP HARBOUR WORKS,
            PORT BLAIR., PIN - 744101


     THIS    OP    (CAT)   HAVING     COME   UP   FOR   ADMISSION   ON
20.05.2024,       THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 O.P. (CAT) No.69 of 2024         3




               AMIT RAWAL & EASWARAN S. , JJ.
                      -------------------------
                    O.P.(CAT) No.69 of 2024
                 -----------------------------------
              Dated this the 20th day of May 2024

                              JUDGMENT

AMIT RAWAL, J.

Smt.Parvathy A. Menon, learned counsel appearing on behalf of

the petitioner submitted that she may be permitted to withdraw the

petition owing to the subsequent developments, with liberty to revive, in

case those developments do not turn out to be helpful for the petitioner.

Ordered accordingly.

Sd/-

AMIT RAWAL, JUDGE

Sd/-

EASWARAN S., JUDGE

NS

 
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