The Assistant Commissioner Of Income ... vs Hailstone Innovations Pvt. Ltd.
2024 Latest Caselaw 12358 Ker

Kerala High Court

The Assistant Commissioner Of Income ... vs Hailstone Innovations Pvt. Ltd. on 20 May, 2024

Author: A.K.Jayasankaran Nambiar

Bench: A.K.Jayasankaran Nambiar

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                 THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
           Monday, the 20th day of May 2024 / 30th Vaisakha, 1946

                  CM.APPL.NO.1/2024 IN WA NO. 556 OF 2024

(ARISING FROM JUDGMENT DATED 19.12.2023 IN WP(C) 30919/2023 OF THIS COURT)

APPLICANTS/RESPONDENTS:

  1. THE ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE
     1,KANDOMKULATHY TOWERS INCOME TAX OFFICE,OPPOSITE MAHARAJAS COLLEGE
     GROUND KOCHI,PIN - 682001
  2. UNION OF INDIA,REPRESENTED BY ITS SECRETARY,DEPARTMENT OF
     REVENUE,MINISTRY OF FINANCE,NORTH BLOCK,NEW DELHI,PIN - 110001
  3. INTERIM BOARD FOR SETTLEMENT,IBS-2,LOK NAYAK BHAWAN,KHAN MARKET,NEW
     DELHI,PIN - 110003

RESPONDENTS/PETITIONERS:

  1. HAILSTONE INNOVATIONS PVT. LTD.,DOOR NO.4/381 B,AYYANKUNNU
     P.O,MUNDUR,THRISSUR,KERALA, REPRESENTED BY ITS MANAGING DIRECTED MR.
     R.J. WILLIAMS,PIN - 680541.
  2. R.J. WILLIAMS,VELLOTTINGAL HOUSE,ANTONY
     ROAD,OLLUR,THRISSUR,KERALA,PIN-680306.


     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to condone the delay
of 55 days in filing the Income Tax Appeal and the same may be accepted on
files of this Hon'ble Court.


     This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of SRI.NAVANEETH.N.NATH, CGC, & SMT. SUSIE B VARGHESE, Advocate for the
petitioners, the court passed the following:
                DR. A.K.JAYASANKARAN NAMBIAR
                                              &
                          SYAM KUMAR V.M, JJ.
                ---------------------------------------------------------
                            W.A. No.556 of 2024
                ---------------------------------------------------------
                 Dated this the 20th day of May, 2024


                                      ORDER

Dr. A.K.Jayasankaran Nambiar, J.

CM.Application No.1 of 2024:

The above application is filed to condone the delay of 55 days

in filing the Writ Appeal.

Heard. Taking note of the averments in the affidavit filed in

support of the delay condonation application, delay is condoned.

Writ Appeal

Admit. Adv.Sri.Aditya Nair takes notice for the respondents.

Post along with Writ Appeal No.515 of 2024.

Sd/-

DR. A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

SYAM KUMAR V.M. JUDGE

smm