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Devi .R vs State Of Kerala
2024 Latest Caselaw 12278 Ker

Citation : 2024 Latest Caselaw 12278 Ker
Judgement Date : 17 May, 2024

Kerala High Court

Devi .R vs State Of Kerala on 17 May, 2024

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

              THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

      FRIDAY, THE 17TH DAY OF MAY   2024 / 27TH VAISAKHA, 1946

                        CRL.MC NO. 3822 OF 2024

   AGAINST THE ORDER/JUDGMENT DATED IN ST NO.87 OF 2022 OF
         ADDITIONAL CHIEF JUDICIAL MAGISTRATE, ERNAKULAM


PETITIONERS:


  1        DEVI .R AGED 54 YEARS W/O. RAVIKUMAR,
           61 B,FORT STREET, KALASIPALAYAM, BANGALORE.
           KARNATAKA STATE, PIN - 560002
  2        SUKESH.C.M.,    AGED 34 YEARS DRIVER,
           61 B, FORT STREET, KALASIPALAYAM,
           BANGALORE,    KARNATAKA STATE,
           PIN - 560002
           BY ADVS. G.HARIHARAN PRAVEEN.H. K.S.SMITHA B.R.SINDU
           V.R.SANJEEV KUMAR V.ROHITH AFNA V.P.


RESPONDENTS:


  1        STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR,
           HIGH COURT OF KERALA, PIN - 682031
  2        REGIONAL TRANSPORT OFFICER (ENFORCEMENT),
           REGIONAL TRANSPORT OFFICE,     CIVIL STATION,
           KAKKANAD,    ERNAKULAM DISTRICT, PIN - 682030
           BY SR.PP- SREEJA V.


       THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
17.05.2024, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Crl. MC No. 3822 of 2024          :2:




                        VIJU ABRAHAM , J.
              ===========================
                   Crl. MC No.3822 of 2024
              ============================
                Dated this the 17th day of May, 2024

                              ORDER

Petitioners submit that no further orders are required in this

Crl.M.C.

Accordingly closed.

Sd/-

VIJU ABRAHAM JUDGE

sbk/-

PETITIONER ANNEXURES

Annexure I A TRUE COPY OF THE REGISTRATION PARTICULARS RELATING TO VEHICLE NO. KA-51AG-9009 ISSUED BY THE RTO, ELECTRONIC CITY, BANGALORE IN THE NAME OF THE PETITIONER Annexure II A TRUE COPY OF THE DETAILS OF BLACKLISTING OF THE VEHICLE NO.KA-51AG-9009 BY THE 2ND RESPONDENT Annexure A TRUE COPY OF THE CASE STATUS IN CONNECTION WITH III ST NO.87/2022 PENDING BEFORE THE ACJM SPECIAL COURT FOR CASES RELATED TO MP'S/MLA'S AT ERNAKULAM

 
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