M/S Santhimadom Builders And ... vs K.K. Sasidharan
2024 Latest Caselaw 12249 Ker

Kerala High Court

M/S Santhimadom Builders And ... vs K.K. Sasidharan on 17 May, 2024

Author: T.R.Ravi

Bench: T.R.Ravi

WP(C) No.17838/2024                     1/3

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                        THE HONOURABLE MR. JUSTICE T.R.RAVI
              Friday, the 17th day of May 2024 / 27th Vaisakha, 1946
                            WP(C) NO. 17838 OF 2024(D)
   PETITIONERS:

      1. M/S SANTHIMADOM BUILDERS AND DEVELOPERS REGISTERED OFFICE, SOUTH
         NALUVAZHY, NORTH PARAVUR, ERNAKULAM DISTRICT, REPRESENTED BY THE
         CHAIRMAN DR. SANTHIMADOM RADHAKRISHNAN, PIN - 683513
      2. RAMANI RADHAKRISHNAN, AGED 70 YEARS, W/O RADAKRISHNAN, SECRETARY,
         M/S SANTHIMADOM BUILDERS AND DEVELOPERS, REGD. OFFICE, SOUTH
         NALUVAZHY, NORTH PARAVUR, ERNAKULAMDISTRICT, PIN - 683513
      3. RAGESH MANU, AGED 35 YEARS, S/O RADHAKRISHNAN, TRUSTEE, M/S
         SANTHIMADOM BUILDERS AND DEVELOPERS, REGISTERED OFFICE, SOUTH
         NALUVAZHY, NORTH PARAVUR, ERNAKULAMDISTRICT, PIN - 683513
      4. RENJISHA, AGED 45 YEARS, D/O V.N. RADAKRISHNAN, GENERAL MANAGER, M/S
         SANTHIMADOM BUILDERS AND DEVELOPERS, REGISTERED OFFICE, SOUTH
         NALUVAZHY, NORTH PARAVUR, ERNAKULAM DISTRICT, PIN - 683513

   RESPONDENTS:

      1. K.K.SASIDHARAN, INCOME TAX OFFICER (RETD), SIDDI, 13 PARK AVENUE,
         TWIN BUNGLOWS, OPP. GULAB TOWER, SOLA ROAD, AHMEDBAD, PIN - 380054
      2. MRS.KAMALA NAIR, W/O K. K. SASIDHARAN , SIDDI, 13 PARK AVENUE, TWIN
         BUNGLOWS, OPP. GULAB TOWER, SOLA ROAD, AHMEDBAD, PIN - 380054
      3. UNION OF INDIA, REPRESENTED BY THE SECRETARY TO GOVERNMENT OF INDIA,
         DEPARTMENT OF CONSUMER PROTECTION AND AFFIRS, NEW DELHI, PIN -
         110001


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to refer to mediation for settlement as per Exhibit P1 judgment
   dated 02.03.2017 in CC No 958/2014 on the file the District Consumer
   Disputes redressel Forum Ernakulam, till then the operation of Exhibit P1
   shall keep in abeyance in the interest of justice.


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   SRI.ANOOP KRISHNA, Advocate for the petitioners and of DEPUTY SOLICITOR
   GENERAL OF INDIA for R3, the court passed the following:
 WP(C) No.17838/2024                      2/3




                                     ORDER

Admit.

Issue notice by speed post returnable within two weeks to respondents 1 and 2.

Deputy Solicitor General Of India takes notice for the 3rd respondent.

There will be an interim stay as prayed for, for a period of two months.

Sd/- T.R.RAVI, JUDGE

17-05-2024 /True Copy/ Assistant Registrar

APPENDIX OF WP(C) 17838/2024 Exhibit P1 TRUE COPY OF THE AWARD IN CC NO 958 /2014 PASSED THE DISTRICT CONSUMER DISPUTES REDRESSAL FORUM ERNAKULAM DATED 02.03.2017