Rebu Cherian Idicheria vs State Of Kerala
2024 Latest Caselaw 12230 Ker

Kerala High Court

Rebu Cherian Idicheria vs State Of Kerala on 14 May, 2024

BA.3695/24                           1

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
          TUESDAY, THE 14TH DAY OF MAY 2024 / 24TH VAISAKHA, 1946
                       BAIL APPL. NO. 3695 OF 2024
   CRIME NO.2714/2023 OF ERNAKULAM NORTH POLICE STATION, ERNAKULAM
AGAINST THE ORDER/JUDGMENT DATED IN CMP NO.3102 OF 2023 OF CHIEF
JUDICIAL MAGISTRATE, ERNAKULAM
PETITIONERS/ACCUSED 1,3 & 5:

      1       REBU CHERIAN IDICHERIA,
              AGED 44 YEARS
              S/O. IDICHERIA PHILIP, KARICKAL HOUSE, KIDANGANNOOR,
              PATHANAMTHITTA, PIN - 689514

      2       JOBI THOMAS,
              AGED 43 YEARS
              W/O. REBU CHERIAN EDICHERIA, KARICKAL HOUSE,
              KIDANGANNOOR, PATHANAMTHITTA ., PIN - 689514

      3       ALEX,
              AGED 53 YEARS
              S/O. ZACHARIA, KARICKAL HOUSE, KIDANGANNOOR,
              PATHANAMTHITTA ., PIN - 689514

              BY ADVS.
              GISA SUSAN THOMAS
              A.R.DIVYA
              ADHITHYA K.


RESPONDENTS/COMPLAINANTS:

      1       STATE OF KERALA,
              REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA,
              PIN - 682031

      2       STATION HOUSE OFFICER
              ERNAKULAM TOWN NORTH POLICE STATION, CHITTOOR ROAD,
 BA.3695/24                           2

             OPP.SIB BANK, KACHERIPPADY, ERNAKULAM ., PIN - 682018

OTHER PRESENT:

             SR. GP-SANGEETH RAJ



      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 14.05.2024, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 BA.3695/24                                           3

                               MOHAMMED NIAS C.P., J

                       ...........................................................

                                    B.A. No.3695 of 2024
                        .............................................................

                         Dated this the 14th day of May, 2024


                                             ORDER

The learned counsel for the petitioners seeks permission to withdraw the

bail application. Permission granted. The bail application is dismissed as

withdrawn.

Sd/-

MOHAMMED NIAS C.P. JUDGE

okb/