Riju Kavungal Poulose vs The Assessment Unit
2024 Latest Caselaw 12227 Ker

Kerala High Court

Riju Kavungal Poulose vs The Assessment Unit on 14 May, 2024

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
      TUESDAY, THE 14TH DAY OF MAY 2024 / 24TH VAISAKHA, 1946
                WP(C) NO. 17723 OF 2024(FILING NO.)
PETITIONER:

          RIJU KAVUNGAL POULOSE
          AGED 51 YEARS
          KAVUNGAL HOUSE, PO KUTTICHIRA, MARAMKODE, THRISSUR - ,
          KERALA. CURRENT ADDRESS: 1 SPRINGBROOK AVENUE,
          REDLYNCH, CAIRNS, QLD, AUSTRALIA, PIN - 680724

          BY ADVS.
          ADITYA UNNIKRISHNAN
          PRIYADARSINI S.
          ANIL D. NAIR (SR.)



RESPONDENT:

          THE ASSESSMENT UNIT
          INCOME TAX DEPARTMENT NATIONAL FACELESS NEW DELHI., PIN
          - 110001.

          STANDING COUNSEL SRI.JOSE JOSEPH


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C).No........ of 2024
(Filing No.17723 of 2024)            2

                    VIJU ABRAHAM, J.
                  --------------------
               W.P.(C).No........ of 2024
               (Filing No.17723 of 2024)
            --------------------------------
          Dated this the 14th day of May, 2024

                             JUDGMENT

The learned counsel for the petitioner seeks

permission to withdraw the writ petition with

liberty to move again. Granting such liberty, the

Writ Petition is dismissed as withdrawn.

sd/-

VIJU ABRAHAM,JUDGE

pm W.P.(C).No........ of 2024

APPENDIX OF WP(C) 17723/2024(Filing No.)

PETITIONER'S EXHIBITS

Exhibit P1 . TRUE COPY OF THE SHOW CAUSE NOTICE DATED 20.2.2024 FOR THE ASSESSMENT YEAR 2019-20

Exhibit P2 TRUE COPY OF REPLY DATED 12.3.2024

Exhibit P3 TRUE COPY OF THE ASSESSMENT ORDER DATED 18.3.2024