Mukesh Kumar Pandey vs Union Of India
2024 Latest Caselaw 12222 Ker

Kerala High Court

Mukesh Kumar Pandey vs Union Of India on 14 May, 2024

WP(C) No.17229/2024                       1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
              Tuesday, the 14th day of May 2024 / 24th Vaisakha, 1946
                            WP(C) NO. 17229 OF 2024(C)
   PETITIONER:

          MUKESH KUMAR PANDEY, AGED 24 YEARS, S/O HARERAM PANDEY BALLIPUR
          VILLAGE, SHER P.O, BALLIA DISTRICT, U.P., PIN - 277203

   RESPONDENTS:

      1. UNION OF INDIA, REPRESENTED BY ITS SECRETARY MINISTRY OF DEFENCE,
         SOUTH BLOCK, NEW DELHI., PIN - 110001
      2. THE SECRETARY, CABINET SECRETARIAT, GOVERNMENT OF INDIA ROOM NO.
         1001, B-1 WING, 10 TH FLOOR, PT. DEENDAYAL ANTYODAYA BHAWAN C.G.O
         COMPLEX, LODHI ROAD, NEW DELHI., PIN - 110003
      3. THE CHIEF OF THE NAVAL STAFF CNSS SECRETARIAT INTEGRATED HEAD
         QUARTERS OF MOD (NAVY) SOUTH BLOCK, NEW DELHI, PIN - 110011
      4. THE FLAG OFFICER, COMMANDING-IN-CHIEF HEAD QUARTERS, SOUTHERN NAVAL
         COMMAND NAVAL BASE, KOCHI, PIN - 682004
      5. THE COMMODORE, BUREAU OF SAILORS, SION TROMBAY ROAD, MANKHURD,
         MUMBAI, PIN - 400088
      6. THE COMMANDING OFFICER INAS 342, INS GARUDA, NAVAL BASE, KOCHI, PIN
         - 682004
      7. THE COMMANDING OFFICER INAS 339, INS HANSA, DABOLIN, GOA, PIN -
         403801


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to issue direction to the respondent No.2 to accept the joining
   report of the applicant and allow him to join to the post of Deputy Field
   Officer in the Establishment of Cabinet Secretariat pending disposal of
   this Writ Petition.


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/S.V.K.SATHYANATHAN, VINOD K.C. & K.R.RENJU Advocates for the petitioner
   and of SRI.KRISHNA T C, CENTRAL GOVERNMENT COUNSEL for respondents, the
   court passed the following:
 WP(C) No.17229/2024                           2/2




                                         ORDER

The learned Deputy Solicitor General appearing for the respondent would submit that the post of Deputy Field Officer kept vacant in the establishment of Cabinet Secretariat as per Exhibit P2 Judgment will be kept vacant till further orders are passed by this court.

The said submission is recorded.

Post on 20.05.2024.

Sd/- VIJU ABRAHAM, JUDGE

14-05-2024 /True Copy/ Assistant Registrar