Namitha Jose vs Joe Hormese
2024 Latest Caselaw 12190 Ker

Kerala High Court

Namitha Jose vs Joe Hormese on 14 May, 2024

Author: T.R.Ravi

Bench: T.R.Ravi

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
              THE HONOURABLE MR. JUSTICE T.R.RAVI
                               &
      THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
  TUESDAY, THE 14TH DAY OF MAY 2024 / 24TH VAISAKHA, 1946
                    OP (FC) NO. 315 OF 2024
 AGAINST THE ORDER DATED 25.04.2024 IN I.A.No.2 of 2023 IN
      GOP NO.1385 OF 2019 OF FAMILY COURT, ERNAKULAM
                          -------------
PETITIONER:

         NAMITHA JOSE, AGED 50 YEARS,
         D/O.T.P VENUGOPAL, NO.4A, SKYLINE IVY LEAGUE,
         BROWN TOWER, EDCHIRA, PIN - 682031.

         BY ADVS.
         MILLU DANDAPANI
         KANDAMPULLY RAHUL



RESPONDENT:

         JOE HORMESE, AGED 48 YEARS,
         S/O.P.J. HORMESE, RESIDING AT D2-2,
         AIR INDIA STAFF COLONY, MEENAMBAKKAM,
         CHENNAI, PIN - 600027.

THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON
14.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 OP(FC) No.315 of 2024             2




                           JUDGMENT

T.R.Ravi, J.

When this case was taken up, the learned counsel for the

petitioner sought permission to withdraw this original petition

with liberty to file a fresh petition. Liberty is granted.

This original petition is dismissed as withdrawn.

Sd/-

T.R.RAVI JUDGE Sd/-

HARISANKAR V. MENON JUDGE ln

APPENDIX OF OP (FC) 315/2024

PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF OP NO. 1385/2019 FILED BY THE RESPONDENT BEFORE THE HON'BLE FAMILY COURT, ERNAKULAM.

EXHIBIT P2 TRUE COPY OF ORDER DATED 13/05/2022 IN IA NO. 6436/2019 IN OP NO. 1385/2019 OF THE HON'BLE FAMILY COURT, ERNAKULAM.

EXHIBIT P3 A TRUE COPY OF IA NO. 2/2023 OF 2023 FLED BY THE RESPONDENT FOR OVERNIGHT CUSTODY OF MINOR CHILD.

EXHIBIT P4 TRUE COPY OF THE COUNTER AFFIDAVIT DATED 09/12/2024 IN IA NO. 2/2023 IN OP NO. 1385/2019.

EXHIBIT P5 TRUE COPY OF THE REPLY AFFIDAVIT DATE D 11/12/2023 IN IA NO. 2/2023 IN GOP NO. 1385/2019.

EXHIBIT P6 TRUE COPY OF SCREENSHOT OF WHATSAPP MESSAGE FROM RESPONDENT DEMANDING TO HAND OVER MINOR CHILDS.

EXHIBIT P7 A TRUE COPY OF SCREENSHOT OF WHATSAPP MESSAGE SENT BY RESPONDENT TO PETITIONER.

EXHIBIT P8 TRUE COPY OF THE WEDDING INVITE DATED 19/05/2024.